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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 237 of 307

Tribunals and Commissions20 Mar 2026

Global Stainless Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3387

Income Tax Act, 1961-Section 250, 143(1), 143(2), 143(3), 143(3A), 143(3B), 68, 132(4), 133(6), 136
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Tribunals and Commissions20 Mar 2026

Deepanshu Srivastava Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3417

Income Tax Act, 1961-Section 143(3), 144B, 144B(i)(xvi), 143(2), 269SS/TT/ST, 145(3), 144, 44AB, 133(6), 143(1), 250, 69A, 68, 69, 69B, 132(4A), 142(1)Indian Evidence Act
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Tribunals and Commissions20 Mar 2026Allowed

Techpark Hotels Pvt. Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3411

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 56(2)(vii)(b), 56(2)(viib), 154, 234D, 71, 156, 2(24)(xvi), 133(6)Income Tax Rules, 1961-Rule 11U(j), 11U(b), 11UA, 11UA(2), 11UA(2)(b), 11U
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Tribunals and Commissions20 Mar 2026Dismissed

M/s Orient Craft Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3407

Income Tax Act, 1961-Section 14A, Rule 8D, 8D(2)(ii), 8D(2)(iii), 43(5), 37(1), 10B, 41(1), 143(3), 35D, 28, 28(i), Explanation 2 to Section 28, 80HHC
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