Tribunals and Commissions20 Mar 2026Allowed
Trend Micro Australia Proprietary Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3400
Income Tax Act, 1961-Section 143(3), 144C(13), 144C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 238 of 307
Tribunals and Commissions20 Mar 2026Partly Allowed
Neeraj Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3205
Income Tax Act, 1961-Section 144, 263, Explanation 2 to section 263, 263(1), 144B, 69A, 68, 44AD, 44AD(5), 147, 148Finance Act, 2016
Tribunals and Commissions20 Mar 2026Allowed
Sarika Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3201
Income Tax Act, 1961-Section 154, 115BAC, 80C, 80TTA
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3199
Income Tax Act, 1961-Section 250, 143(3) read with Section 144B
Tribunals and Commissions20 Mar 2026Dismissed
Mini Madan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3198
Income Tax Act, 1961-Section 250, 271D
Tribunals and Commissions20 Mar 2026Dismissed
Income Tax Officer Vs Vinay Kumr Thakral
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3197
Income Tax Act, 1961-Section 250, 144, 147
Tribunals and Commissions20 Mar 2026Dismissed
Assistant Commissioner Of Income Tax, Central Circle-28 Vs Honey Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3196
Income Tax Act, 1961-Section 153C
Tribunals and Commissions20 Mar 2026Dismissed
Assistant Commissioner Of Income Tax, Central Circle-28 Vs Himanshu Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3195
Income Tax Act, 1961-Section 153C
Tribunals and Commissions20 Mar 2026
Think Good Foundation Vs The Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3124
Income Tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions20 Mar 2026
Katyaini Images (India) Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3192
Income Tax Act, 1961-Section 250, 147, 144, 68
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2963
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2955
Income Tax Act, 1961-Section 250, 143(3) r.w.s. Section 144B
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2957
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions20 Mar 2026
Think Good Foundation Vs The Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2950
Income Tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions19 Mar 2026Allowed
Intouch Mobicare Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3426
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(d), 132, 68, 148, 143(3)
Tribunals and Commissions19 Mar 2026Allowed
Sh. Harsh Kaushal Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3424
Income-tax Act, 1961-Section 271(1)(c), 271A
Tribunals and Commissions19 Mar 2026Allowed
Sh. Om Prakash Yadav & Anr. Vs Income Tax Officer, Ward-3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3423
Income-tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions19 Mar 2026
Market Committee Taraori Vs Deputy Commissioner Of Income Tax, Karnal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3375
Income Tax Act, 1961-Section 143(3), 144B, 12A(1)(b), 142(1), 10(26)(AAB), 68, 12AA(1b)Finance Act, 2008Punjab Agriculture Market Produce Act, 1961
Tribunals and Commissions19 Mar 2026
Ashish Kuchhal & Sons (HUF) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3366
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions19 Mar 2026
Mall Hotel Ltd. Delhi Vs DCIT Circle 16(1) Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3365
Income Tax Act, 1961-Section 250, 143(3), 254, 144B