Tribunals and Commissions23 Mar 2026
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2949
Income Tax Act, 1961-Section 115BBE, 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 236 of 307
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2948
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2947
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2945
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2944
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026
Ranbir Singh Vs Income Tax Officer, Ward-47(3), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2943
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2942
Income Tax Act, 1961-Section 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2941
Income Tax Act, 1961-Sections 147, 148, 149, 150, 151Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions20 Mar 2026Allowed
Tarun Kumar Sahay (HUF) Vs. DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3566
Income Tax Act, 1961-Section 153C, 153D, 68, 69A, 69C, 271(1)(c), 281B, 119, 143(3), 144, 144A, 148, 158BG, 151, 132(4), 131(3), 28, 69AC, 2(12A), 2(22A), 2(22AA), 132(1)(iib), 282(1)(c), 109, 1530, 153C(1), 153A(1), 153B, 153AIndian Evidence Act, 1872-Section 65, 65A, 65BInformation Technology Act, 2000-Section 2(1)(t), Chapter IV
Tribunals and Commissions20 Mar 2026Dismissed
M/s Vestige Marketing Pvt.Ltd. Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3399
Income-tax Act, 1961-Section 37(1), 37, 68, 69A, 69C, 131, 131(1A), 132, 132(4), 133, 133(6), 133A, 143(2), 143(3), 145, 147, 153A, 153C, 158B(b), 158BB(1), 194Q, 206AB, 206CCAIndian Income-tax Act, 1922-(11 of 1922)Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions20 Mar 2026Allowed
Satish Chandra Tyagi Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3398
Income Tax Act, 1961-Section 154, 10(10AA), 143(1), Clause (01) of Section 10(10AA), (11) of Section 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions20 Mar 2026Allowed
Hamdard Laboratories India Vs DCIT, Circle(Exempt), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3397
Income Tax Act, 1961-Section 143(1), Proviso to Section 143(1), 10(23C)(iv), 139(5), 143(3), 250
Tribunals and Commissions20 Mar 2026
M/s Gulmohar Park Journalists’ Colony Welfare Association Vs Income Tax Officer, Ward-29(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3396
Income Tax Act, 1961-Section 143(3), 143(1), 160, 164, 167B, 167B(1), 115BAC, 115BAC(1A)
Tribunals and Commissions20 Mar 2026Allowed
Indu Gupta Vs ACIT, Central Circle-16
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3395
Income Tax Act, 1961-Section 153D, 153A, 153B, 153C, 143(3)Right to Information Act
Tribunals and Commissions20 Mar 2026Allowed
Sunil Yadav Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3394
Income Tax Act, 1961-Section 250, 147, 144, 143(2), 151, 148, 142(1), 143(3), 139Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions20 Mar 2026
School Of Engineering And Applied Sciences Vs Income Tax Officer, Assessment Unit
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3393
Income Tax Act, 1961-Section 250, 144B, 12A, 35(1)(ii)/(iia)/(iii), 10(23C), 143(3), 12AA, 11, 12, 270A and 271AAC
Tribunals and Commissions20 Mar 2026
Sanjit Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3392
Income Tax Act, 1961-Section 250, 143(3), 69A
Tribunals and Commissions20 Mar 2026Partly Allowed
Sampark Laminators Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3391
Income Tax Act, 1961-Section 69, 69A, 69C, 115BBE, 132, 132(4), 127, 142(1), 251(2)Companies ActGST Act
Tribunals and Commissions20 Mar 2026Allowed
Manpreet Arora Vs DCIT, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3390
Tribunals and Commissions20 Mar 2026Allowed
Javitri Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3389
Income-tax Act-Section 148, 151(ii), 148A(d), 13\48