Tribunals and Commissions24 Mar 2026Allowed
Chandan Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3125
Income Tax Act, 1961-Section 250, 147, 148, 115BBE, 69C, 270AAC(1), 271AAC(1), 250(2)(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 234 of 307
Tribunals and Commissions24 Mar 2026Partly Allowed
Bytedance (India) Technology Pvt. Ltd. Vs Income Tax Officer, Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3193
Income Tax Act, 1961-Section 143(3), 144B, 80G, 80G(1), 80G(2), 37(1), 30 to 36, 35(1)(i), 35(1)(iv), 12A, 270ACompanies Act, 2013-Section 135, 8, 182Companies (Corporate Social Responsibility Policy) Rules, 2014-Rule 4
Tribunals and Commissions24 Mar 2026Allowed
Nilesh Kumar Thakkar Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3191
Income Tax Act, 1961-Section 144, 153D
Tribunals and Commissions24 Mar 2026
M/s. Atoll Vyapaar (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3190
Income-tax Act, 1961-Section 153C
Tribunals and Commissions24 Mar 2026Partly Allowed
BSM Developers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3189
Income Tax Act, 1961-Section 143(3), 24
Tribunals and Commissions24 Mar 2026
DCIT Vs Sh. Nitesh Purohit
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3188
Income-tax Act, 1961-Section 153C r.w.s. Section 144
Tribunals and Commissions24 Mar 2026Allowed
Kamal Joshi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3187
Income Tax Act, 1961-Section 144, 148, 147, 151
Tribunals and Commissions24 Mar 2026Dismissed
ACIT Vs M/s. Ambarnuj Finance and Investments Pvt Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3186
Income-tax Act, 1961-Section 153A, 143(3), 68
Tribunals and Commissions24 Mar 2026Allowed
M/s. Belief Chits Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3182
Income-tax Act, 1961-Section 143(3), 68
Tribunals and Commissions24 Mar 2026Dismissed
Income Tax Officer, New Delhi Vs Bijwasan Reality Two Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3025
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions24 Mar 2026Allowed
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3007
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions24 Mar 2026Partly Allowed
Yogendra Singh Vs AO, Central Circle-14
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3006
Income Tax Act, 1961-Section 139(1), 132
Tribunals and Commissions24 Mar 2026Allowed
Ms. Indira Unninayar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3034
Income-tax Act, 1961-Section 144
Tribunals and Commissions24 Mar 2026Allowed
Urmila Vs ITO, Ward 3(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3640
Tribunals and Commissions24 Mar 2026
Yogendra Singh Vs AO, Central Circle-14
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2923
Income Tax Act, 1961-Section 139(1), 132
Tribunals and Commissions24 Mar 2026
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2932
Income Tax Act, 1961-Section 147
Tribunals and Commissions23 Mar 2026Allowed
Vidya Chahar Vs Income Tax Officer- Ward 4(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3126
Tribunals and Commissions23 Mar 2026Allowed
Sh. Sanjay Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3185
Income-tax Act, 1961-Section 153A, 153A(1), 153D, 143(3), 132, 132(1)(iib), 132(4), 131(3), 28, 69A, 69AC, 119, 158BG, 153B, 144BA, 282, 282(1)(c), 2(12A), 2(22A), 2(22AA)Indian Evidence Act, 1872-Section 65, 65A, 65BInformation Technology Act, 2000-Section 2(1)(t), Chapter IV, First Schedule, Second Schedule
Tribunals and Commissions23 Mar 2026Partly Allowed
Pawan Raj Khanna Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3181
Income-tax Act, 1961-Section 143(3), 143(2), 142(1), 131, 68, 115BBE
Tribunals and Commissions23 Mar 2026
M/s. Shri Ram Rice Mills Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3180
Income-tax Act, 1961-Section 147, 69C