Tribunals and Commissions25 Mar 2026Allowed
Arvind Kumar Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3223
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 233 of 307
Tribunals and Commissions25 Mar 2026Dismissed
Income Tax Officer Vs PCI Limited
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3222
Income Tax Act, 1961-Section 273B
Tribunals and Commissions25 Mar 2026Allowed
Ashish Banga Vs DCIT, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3221
Income Tax Act, 1961-Section 250, 80GGC, 148, 148A(b), 149(b), 149(1)(b), 151(ii), 148B
Tribunals and Commissions25 Mar 2026Dismissed
Addl. CIT Vs PNB Gilts Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3049
Income Tax Act, 1961-Section 250(6), 143(3), 143(1), 143(2), 14A, 36(1)(iii), 115JB, 145A, 145Income-tax Rules-Rule 8D(2)(ii), 8D(2)(iii)Constitution of India-Article 265
Tribunals and Commissions25 Mar 2026
Mukesh Kumar Giri Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3048
IT Act-Section 143(3), 153A, 153D, 255(4), 132(1), 127, 144, 153A(1)(a), 153A(1)(b), Proviso to Section 153A, 153A(1), 132Indian Evidence Act, 1872-Section 114(e)
Tribunals and Commissions25 Mar 2026
Mukesh Kumar Giri Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3047
IT Act-Section 143(3), 153A, 153A(1), 153A(1)(a), 153A(1)(b), proviso to Section 153A, 153D, 255(4), 132(1), 127, 144Indian Evidence Act, 1872-Section 114(e)
Tribunals and Commissions25 Mar 2026Partly Allowed
M/s Bridgecon Infra Consultants Vs Income Tax Officer, Ward-30(5), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3045
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions25 Mar 2026Allowed
Lotus Petal Charitable Foundation, Chandigarh Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3042
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)
Tribunals and Commissions25 Mar 2026Allowed
Rohit Mittal Vs Income Tax Officer, Ward-36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3041
Income Tax Act, 1961-Section 250, 147 r.w.s. 144B, 148, fourth proviso to Section 149(1), 148A
Tribunals and Commissions25 Mar 2026Allowed
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3008
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026Allowed
Rinchen Zangpo Endowment Society Vs Income Tax Officer, Ward Exemption 2(4), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3004
Income Tax Act, 1961-Section 11, 12, 143(1)
Tribunals and Commissions25 Mar 2026Allowed
Saffron Groceries Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3001
Income Tax Act, 1961-Section 68Income Tax Rules, 1962-Rule 11UA(2)(a), 46A
Tribunals and Commissions25 Mar 2026Dismissed
Sandeep Gupta Vs ITO, Ward-2(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2967
Income Tax Act, 1961-Section 10(38), 68, 143(3), 147, 148, 250(6)
Tribunals and Commissions25 Mar 2026Allowed
System Plantations & Investment Pvt. Ltd. Vs DCIT, Central Circle-02, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2968
Income Tax Act, 1961-Section 143(1), 154, 249(2), 249(3), 250Limitation Act of 1963-Section 51
Tribunals and Commissions25 Mar 2026
Golfworx Ventures Private Limited Vs ITO, Ward 51(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2971
Income-tax Act, 1961-Section 201(1), 201(1A)
Tribunals and Commissions25 Mar 2026Allowed
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2964
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2954
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2953
Income Tax Act, 1961-Section 12A
Tribunals and Commissions24 Mar 2026Allowed
Sh. Anshul Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3129
Income Tax Act, 1961-Section 68, 143(2), 143(3), 250, 250(2)(a)
Tribunals and Commissions24 Mar 2026Dismissed
ACIT Vs M/s Grand Venice Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3127
Income Tax Act, 1961-Section 153C, 153C(1), 153C(1) proviso, 153A, 153A(1) second proviso, 143(3), 143(2), 139, 147, 148, 149, 151, 153, 132, 132A, 132(4A)(i), 292C(1)(i), 158BD, 127