COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 231 of 307

Tribunals and Commissions25 Mar 2026Partly Allowed

ITO Vs Sparkle Buildwell Pvt.Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3164

Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(c), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(2), 250, 144BTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Constitution of India-Article 142

Tribunals and Commissions25 Mar 2026Allowed

Keshav Power Limited Vs Dy. CIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3163

Income Tax Act, 1961-Section 250; Section 143(3); Section 74; Section 80G; Section 143(2); Section 1448Companies Act

Tribunals and Commissions25 Mar 2026Allowed

Tangent Infocom Private Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3162

Income Tax Act, 1961-Section 250, 147, 144B, 148, 149(1), 148A(b), 148A(d)

Tribunals and Commissions25 Mar 2026Dismissed

Asst. CIT, Central Circle-31, Delhi Vs Dinesh Gupta, HUF

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3161

Income Tax Act, 1961-Section 250, 143(3), 68, 69C, 10(38), 142(2), 133(6), 131SEBI (Delisting of Equity Shares) Regulations, 2009-Regulation 23

Tribunals and Commissions25 Mar 2026Dismissed

Shri Gautam Bali & Anr. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3160

Income Tax Act, 1961-Section 143(3), 2(22)(e), 37

Tribunals and Commissions25 Mar 2026Dismissed

Maxworth Infrastructure Pvt.Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3159

Income Tax Act, 1961-Section 250, 143(3)

Tribunals and Commissions25 Mar 2026Dismissed

ITO Vs Satyinder Kumar

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3158

Income Tax Act, 1961-Section 250, 68, 143(3), 143(2), 142(1), 144

Tribunals and Commissions25 Mar 2026

Sanjay Goel Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3157

Income Tax Act, 1961-Section 250, 254, 143(3), 153D, 153A, 158BG, 119

Tribunals and Commissions25 Mar 2026

DCIT Vs M/s. Nutshell Vyapaar Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3156

Income-tax Act, 1961-Section 153C, 132

Tribunals and Commissions25 Mar 2026Allowed

Honda Cars India Ltd. (Successor In Interest Of Honda Motor India Pvt. Ltd.) Vs Assistant Commissioner Of Income Tax, Circle-1 Noida

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3155

Income Tax Act, 1961-Section 143(3), 144C, 144C(1), 92CA, 92CA(3), 254, 271(1)(c)Income-tax (Appellate Tribunal) Rules, 1962-Rule 11

Tribunals and Commissions25 Mar 2026Allowed

Sh. Harish Chaurasia Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3154

Income Tax Act, 1961-Section 250, 147, 143(3), 148, 148A(b), 148A(d), 69, 69A, 68, 10(38), 149, 151, 153C, 132, 132(4), 132(4A), 133(6), 131, 69C, 28(i)

Tribunals and Commissions25 Mar 2026Partly Allowed

Yushiro India Company Pvt.Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3153

Income Tax Act, 1961-Section 250, 143(3)/144C, 92CA, 271(1)(c)Income Tax Rules, 1962-Rule 10B(iii), 10B(1)(b)(iv), 10B(3), 10B(3)(ii), 10B(1)(e), 10B(1)(e)(iii)

Tribunals and Commissions25 Mar 2026Allowed

Fieldcore Service Solutions International India Private Limited Vs DCIT, Circle 7(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3152

Income Tax Act, 1961-Section 143(3), 254, 92CA(3)

Tribunals and Commissions25 Mar 2026Allowed

Marg Realcon Pvt. Ltd. Vs Assessing Officer/Assessment Unit

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3151

Income Tax Act, 1961-Section 250, 68, 148, 147, 250(2)(a)

Tribunals and Commissions25 Mar 2026Partly Allowed

Sh. Braham Pal Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3150

Income-tax Act, 1961-Section 147, 144, 69A

Tribunals and Commissions25 Mar 2026Dismissed

ACIT Vs AL Hamd Agro Food Products Haryana Private Limited

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3149

Tribunals and Commissions25 Mar 2026

Sahil Home Loomtex Pvt. Ltd. Vs The Principal Commissioner Of Income Tax, Delhi-7

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3148

Income Tax Act, 1961-Section 263, 147, 144, 144B, 148, 148A(d), 43B, 69C, 115BBE, 37(1), 68, 69, 69A, 69B, 69D, 139

Tribunals and Commissions25 Mar 2026Dismissed

DCIT Vs Dalip Nagar

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3147

Income Tax Act, 1961-Section 250, 147, 148, 68, 69C, 153C, 10(38), 69A, 28(i), 133(6)/131PFUTP Regulations

Tribunals and Commissions25 Mar 2026Allowed

Parsee Leasing and Finvest Limited Vs DCIT, Central Circle-6 Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3146

Income Tax Act, 1961-Section 250, 147, 68, 115BBE, 143(3)

Tribunals and Commissions25 Mar 2026

Ram Chandra Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3145

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(b), 148A(d), 148, 69C, 115BBE, 139(1), 143(1)Income Tax Appellate Tribunal Rules, 1963-Rule 11