COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 230 of 307

Tribunals and Commissions25 Mar 2026

M/s Decco Appliances Pvt. Ltd. & Anr. Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3110

Income Tax Act, 1961-Section 147, 144, 139(1), 148, 142(1), 145(3), 151, 250(6), 250

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Tribunals and Commissions25 Mar 2026Allowed

Sukhber Tyagi Vs Income Tax Officer, Ward-2(2)(3), Ghaziabad

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3109

Income Tax Act, 1961-Section 250, 69C, 144, 144B, 148A, 148A(b), 148, 147, 151Limitation Act of 1963-Section 51

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Tribunals and Commissions25 Mar 2026Allowed

Akash Khari Vs DCIT, Central Circle-14, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3108

Limitation Act of 1963-Section 51Income Tax Act-Section 144, 249(2)

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Tribunals and Commissions25 Mar 2026Dismissed

Shri Gautam Bali Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3107

Income Tax Act, 1961-Section 143(3), 2(22)(e), 37

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Tribunals and Commissions25 Mar 2026Partly Allowed

Sanjay Kalsi Vs Revenue

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3106

Income Tax Act, 1961-Section 271DA, 132, 153C, 270A, 270AA, 269ST, 274, 269SS, 132(4), 132(4A)Indian Evidence Act, 1872-Section 65B, 56

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Tribunals and Commissions25 Mar 2026Allowed

Mittar Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3105

Income Tax Act, 1961-Section 144, 250(6)

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Tribunals and Commissions25 Mar 2026

Gulshan Grover Vs Ward – 66(3) Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3104

Income Tax Act, 1961-Section 271(1)(c)

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Tribunals and Commissions25 Mar 2026

Ramshankar Singh Vs Assessment Unit National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3103

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Tribunals and Commissions25 Mar 2026Partly Allowed

Pawan Chowdhri Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3102

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 143(1), 56(2)(vii)(b)(ii), 24(b), 80C, 50C(2), 55A, 68

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Tribunals and Commissions25 Mar 2026Allowed

Charanbir Singh Sethi Vs ACIT, Central Circle-19

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3101

Income Tax Act, 1961-Section 250, 68IBC-Section 102(2), 15, 13

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Tribunals and Commissions25 Mar 2026Allowed

Niti Chetna Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3100

Income-tax Act, 1961-Sections 12A, 80G, 12AB

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Tribunals and Commissions25 Mar 2026Partly Allowed

M/s Centre For Science Technology And Innovation Vs CIT(Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3173

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B)

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Tribunals and Commissions25 Mar 2026

Ramit Kumar Vs The ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3172

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions25 Mar 2026Allowed

Assistant Commissioner Of Income Tax, Central Circle-25 Vs Bhawani Finvest Private Limited

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3171

Income Tax Act, 1961-Section 68, 69C, 132, 142(1), 143(2), 143(3), 147, 148, 148 Explanation 2, 149, 151

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Tribunals and Commissions25 Mar 2026

Geetanjali Dutta Vs DC/ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3170

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Tribunals and Commissions25 Mar 2026Dismissed

Income Tax Officer Vs Ashwani Kumar

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3169

Income Tax Act, 1961-Section 68, 69C, 132, 133, 147, 148, 69, 143(3), 10(38)

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Tribunals and Commissions25 Mar 2026Allowed

Triguna The Science of Living Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3168

Income-tax Act, 1961-Section 80G(5)(iv), 12A(1)(ac)(iii), 12AA

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Tribunals and Commissions25 Mar 2026Allowed

Bansal Poles Pvt. Ltd. Vs DCIT, Circle-4(2) Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3167

Income Tax Act, 1961-Section 143(3), 143(2), 292B

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Tribunals and Commissions25 Mar 2026

M/s. Ambica Timber Trade Private Limited Vs ITO Ward- 2(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3166

Income Tax Act-Section 144B, 68, 148, 149 (including third proviso), 149A(c), 149A(d)TOLA

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Tribunals and Commissions25 Mar 2026

Assistant Commissioner Of Income-Tax Vs Toshiba India Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3165

Income Tax Act, 1961-Section 143(3), 254

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