COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 228 of 307

Tribunals and Commissions27 Mar 2026

DCIT Vs Vijay Kumar Agarwal

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3056

Income Tax Act, 1961-Section 147, 148, 143(3), 250(6), 148B, 153D

Tribunals and Commissions27 Mar 2026Dismissed

ACIT Vs Sh. Yogesh Kumar Gupta

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3055

Income-tax Act, 1961-Section 254(2)

Tribunals and Commissions27 Mar 2026

Assistant Commissioner of Income Tax Vs Lord Shiva Construction Co. Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3054

Income Tax Act, 1961-Section 144B, 68, 56(2)(viib), 56(2), 295, 133(6)Income-tax Rules, 1962-Rule 11UA, 11UIncome-tax (6th Amendment) Rules, 2018

Tribunals and Commissions27 Mar 2026Allowed

Income Tax Officer Vs Deepak Matta

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3053

Income-tax Act, 1961-Section 271(1)(c), 148, 69A, 69

Tribunals and Commissions27 Mar 2026

M/s. Jalandhar Amritsar Tollways Ltd Vs DCIT, Circle-13(1), New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3099

Income-tax Act, 1961-Section 143(3), 43(1), Explanation 10, 80IA, 139(1), 234A, 234B, 234C, 234D, 271(1)(c)Income Tax Rules, 1962-Appendix-1

Tribunals and Commissions27 Mar 2026Allowed

Ashok Kumar Gupta Vs DCIT, CC-8, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3098

Income-tax Act, 1961-Section 143(1), 143(3), 270A, 270A(7), 270A(8), 270A(9), 270A(9)(a), 270AA(1)

Tribunals and Commissions27 Mar 2026Dismissed

DCIT Vs Bindal Papers Mills Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3096

Income Tax Act, 1961-Section 250, 143(3)

Tribunals and Commissions27 Mar 2026Allowed

M/s. Ulterior Holdings Pvt. Ltd. Vs Income Tax Officer, Ward-27(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3046

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions27 Mar 2026Dismissed

Income Tax Officer Vs Kaushal Kishor Mishra

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3043

Income-tax Act, 1961-Section 143(3), 69A, 115BBE

Tribunals and Commissions27 Mar 2026Allowed

Cargo Motors Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3038

Income-tax Act, 1961-Section 143(1)

Tribunals and Commissions27 Mar 2026Allowed

Rameshwar Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3037

Income Tax Act, 1961-Section 250, 143(3), 144B

Tribunals and Commissions27 Mar 2026

Manoj Kumar Singh Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2929

Income-tax Act, 1961-Section 153D, 143(3), 153A, 153A(1), 153B, 144-BA, 131(3), 132(4), 132(1)(iib), 28, 69A, 69AC, 119, 158BG, 2(12A), 2(22A), 2(22AA), 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 65A, 65B

Tribunals and Commissions25 Mar 2026

M/s Rathi Hatcheries Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3068

Income-tax Act, 1961-Section 143(3), 263, 68, 131, 133(6), 36(1)(iii)

Tribunals and Commissions25 Mar 2026Partly Allowed

Piccadily Agro Industries Limited Vs DCIT, Karnal Haryana

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3094

Income Tax Act, 1961-Section 143, 143(1)(a), 143(3), 144B, 263, 142(1), Explanation 2 to Section 263Finance Act, 2015

Tribunals and Commissions25 Mar 2026Dismissed

Assistant Commissioner Of Income Tax Vs Ifci Limited

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3093

Income Tax Act, 1961-Section 250, 271(1)(c), 14A read with Rule 8D

Tribunals and Commissions25 Mar 2026

Rupesh Kumar Vashist Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3087

Income Tax Act, 1961-Section 250, 90/90A, 143(1), 154, 139(1)

Tribunals and Commissions25 Mar 2026Allowed

Arvind Kumar Jha Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3086

Tribunals and Commissions25 Mar 2026Allowed

M/S Angad & Sons Realcon Private Limited Vs Addl. CIT, Range-2, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3085

Income Tax Act, 1961-Section 271D, 271(1)(c), 269SS

Tribunals and Commissions25 Mar 2026Allowed

Ankita Constructions LLP Vs ITO, Ward-1(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3084

Income Tax Act, 1961-Section 143(3), 144B, 143(2), 68, 133(6), 131

Tribunals and Commissions25 Mar 2026Dismissed

Ansal Properties & Infrastructure Limited Vs ACIT, Central Circle, Extension

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3083

Income Tax Act, 1961-Section 143(3), 147, 148, 201/201A, 271C, 69A, 69C, 133(6), 271(1)(c)Constitution of India-Article 226