Tribunals and Commissions30 Mar 2026Allowed
Center For Public Initiative Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2974
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 227 of 307
Tribunals and Commissions30 Mar 2026Allowed
Sampark India Logistics Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3639
Income Tax Act, 1961-Section 144B, 147, 151, 148, 133(6), 68, 115BBE
Tribunals and Commissions27 Mar 2026
DCIT Vs Vijay Kumar Agarwal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3416
Income-tax Act-Sections 148, 147, 143(3), 250(6), 148B, 153D
Tribunals and Commissions27 Mar 2026Partly Allowed
Manoj Kumar Singh Vs. DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3052
Income-tax Act, 1961-Section 153D, 143(3), 153A, 153A(1)(b), 153B(1)(b), 131(3), 132(4), 28, 69A, 69AC, 144-BA(12), 119, 158BG, 2(12A), 2(22A), 2(22AA), 132(1)(iib), 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IV, First Schedule, Second ScheduleIndian Evidence Act, 1872-Section 65A, 65B
Tribunals and Commissions27 Mar 2026Allowed
Rajeev Aggarwal Vs Deputy Commissioner of Income Tax, Central Circle-1, Faridabad
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3051
Income Tax Act, 1961-Section 132(1), 153D, 153A(1), 143(3), 158BG, 119Right to Information Act
Tribunals and Commissions27 Mar 2026Partly Allowed
Manoj Kumar Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3074
Income-tax Act, 1961-Section 2(12A), 2(22A), 2(22AA), 28, 69A, 69AC, 119, 131(3), 132(1)(iib), 132(4), 143(3), 144-BA, 153A, 153-B, 153D, 158BG, 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 65A, 65B
Tribunals and Commissions27 Mar 2026
Superior Finlease Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle 32, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3073
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions27 Mar 2026Allowed
Foundation For Computing Education In India Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3072
Income-tax Act, 1961-Section 12A(i)(ac)(iii), 80G(5), clause (iii) of first proviso to Section 80G(5)
Tribunals and Commissions27 Mar 2026Allowed
Lala Gopi Mal Kuthiala Vs CIT(E), Charitable Trust, Chandigarh
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3070
Income-tax Act-Section 12ABIT Rules, 1962-Rule 46A
Tribunals and Commissions27 Mar 2026Allowed
Shrimad Rajchandra Mission Vs CIT(E)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3069
Income-tax Act, 1961-Section 12A(i)(ac)(iii), 80G(5)
Tribunals and Commissions27 Mar 2026Dismissed
DCIT, Central Circle-3, New Delhi Vs Tremendous Mining And Minerals Pvt Ltd.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3067
Income-tax Act-Section 275(1)(A), 271(1)(c)
Tribunals and Commissions27 Mar 2026
Superior Finlease Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle 32, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3066
Income Tax Act, 1961-Section 147 r.w.s. 144
Tribunals and Commissions27 Mar 2026Allowed
Sangeeta Prasad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3064
Income Tax Act, 1961-Section 154, 139(1)
Tribunals and Commissions27 Mar 2026Dismissed
ACIT Vs Nirbhay Goyal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3063
Income-tax Act, 1961-Section 148A, 148A(d), 148, 151Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions27 Mar 2026
DCIT Vs Vijay Kumar Agarwal
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3062
Income-tax Act-Section 148, 147, 143(3), 250(6), 148B, 153D
Tribunals and Commissions27 Mar 2026Allowed
Vipul Agrawal Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3061
Income-tax Act, 1961-Section 133(6), 139(1), 143(3), 147, 148, 148A(b), 148A(d), 151, 151(2)
Tribunals and Commissions27 Mar 2026Allowed
M/s ZF Sterling Gear (India) Limited Vs DCIT Central Circle-15, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3060
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions27 Mar 2026Allowed
Naraingarh Sugar Mills Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3059
Income Tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions27 Mar 2026Allowed
Income Tax Officer Vs Deepak Matta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3058
Income-tax Act-Section 271(1)(c), 148, 69A, 69
Tribunals and Commissions27 Mar 2026Allowed
Sant Lal Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3057
Income-tax Act, 1961-Section 144 read with Section 147