Income Tax Act, 1961-Section 147, 144B, 68, 69C, 148, 149, 149(1), 149(1)(b)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions25 Mar 2026Allowed

Ishwar Chand Aggarwal Through L/H Ankit Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3076

Income Tax Act, 1961-Section 271(1)(c), 148

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Tribunals and Commissions25 Mar 2026Dismissed

ACIT Vs M/s Colossustex Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3123

Income Tax Act, 1961-Section 154, 139, 80-IAC, 143(1), 250

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Tribunals and Commissions25 Mar 2026

Pradeep Kumar Vs ACIT, Circle-3(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3122

Income Tax Act, 1961-Section 147 r.w.s. 144, 249(4), 148, 149(1)(b)

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Tribunals and Commissions25 Mar 2026Allowed

Vijender Singh

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3121

Income Tax Act, 1961-Section 147, 144

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Tribunals and Commissions25 Mar 2026Allowed

Sudarshan Saini Vs Income Tax Officer, Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3120

Income Tax Act, 1961-Section 143 r.w. Section 144B

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Tribunals and Commissions25 Mar 2026Allowed

Naren Nanda Vs ACIT, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3119

Income Tax Act, 1961-Section 250, 143(3), 148, 54, 147, 149, 151, 250(2)(a)

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Tribunals and Commissions25 Mar 2026Allowed

Vinod Kumar Sharma Vs Income Tax Officer, Ghaziabad

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3118

Income Tax Act, 1961-Section 147 r.w. Section 144

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Tribunals and Commissions25 Mar 2026Allowed

Ansal Properties & Infrastructure Limited Vs ACIT, Central Circle-2, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3117

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions25 Mar 2026Partly Allowed

Kapil Raj Anand Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3116

Income Tax Act, 1961-Section 250, 143(3)/144C

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Tribunals and Commissions25 Mar 2026Partly Allowed

MSG Electric System Private Limited Vs DCIT/ACIT, Circle 11(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3115

Income Tax Act, 1961-Section 143(3), 133(6)

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Tribunals and Commissions25 Mar 2026Allowed

Sukhber Tyagi Vs Income Tax Officer, Ward-2(2)(3)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3114

Income Tax Act, 1961-Section 250, 69C, 144, 144B, 148A, 148A(b), 147, 151, 148Limitation Act of 1963-Section 51

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Tribunals and Commissions25 Mar 2026

Seth Lal Chand Dharmarth Sansthan Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3113

Income Tax Act, 1961-80G(5)

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Tribunals and Commissions25 Mar 2026Allowed

Aviconn Solutions Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3112

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions25 Mar 2026Dismissed

ACIT Vs Gratik Tubes Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3111

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