COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 226 of 307

Tribunals and Commissions30 Mar 2026Dismissed

Asst. CIT, Central Circle-19(1) Vs Radiate E Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2979

Income Tax Act, 1961-Section 250, 143(3), 144B, 69C

Tribunals and Commissions30 Mar 2026Dismissed

Amazon Transportation Services Private Limited Vs Pr. Commissioner Of Income Tax, Delhi-1

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2978

Income Tax Act, 1961-Section 263, 143(3), 144B

Tribunals and Commissions30 Mar 2026Dismissed

ITO, Ward-17(1) Vs SubhashChander Agarwal

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3023

Income Tax Act, 1961-Section 143(3), 144B, 142(1)Securities and Reconstruction of Financial Assets and Enforcement of Securities Interest (SARFAESI)

Tribunals and Commissions30 Mar 2026Dismissed

Income Tax Officer, Ward 51(1) Vs Harvinder Singh Kwatra

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3022

Income Tax Act, 1961-Section 144B, 54, 28, 28(via), 28(vi), 45, 54F, 271(1)(c), 68Act No. 7 of 2019

Tribunals and Commissions30 Mar 2026Partly Allowed

Sachin Goel HUF Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3021

Income Tax Act, 1961-Section 143(3), 144B, 44AB, 133(6)

Tribunals and Commissions30 Mar 2026Allowed

Pramod Agarwal Vs ACIT-61(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3020

Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 23(1), 23(1)(c)

Tribunals and Commissions30 Mar 2026Allowed

Shri Lekh Raj Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3019

Income Tax Act, 1961-Section 153C, 153C(1) first proviso, 153C(3), 68, 132, 132A, 127, 143(3), 147, 234A, 234B, 234C, 234DFinance Act, 2021

Tribunals and Commissions30 Mar 2026Allowed

Whirlpool Of India Ltd. Vs ACIT, Circle-10(1) New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3018

Income Tax Act, 1961-Section 37(1), 92, 92B, 143(3), 144C, 144C(13), Chapter X

Tribunals and Commissions30 Mar 2026Allowed

Sushma Garg Vs ACIT, Circle 25(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3017

Income Tax Act, 1961-Section 148, 148A, 148A(d), 149, 149(1)(b), 151, 151(ii)Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021

Tribunals and Commissions30 Mar 2026

Shri Navneet Dawar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3016

Income-tax Act, 1961-Section 143(3), 68, 37, 133(6)

Tribunals and Commissions30 Mar 2026Allowed

Sh. Vaibhav Garg Vs PCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3015

Income-tax Act, 1961-Section 263, 153C, 143(3), 68, 153A

Tribunals and Commissions30 Mar 2026

Shri Navneet Dawar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3014

Income-tax Act, 1961-Section 143(3), 68, 37, 133(6)

Tribunals and Commissions30 Mar 2026Partly Allowed

Matrix Clothing P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3013

Income Tax Act, 1961-Section 35(2AB), 35(2AB)(1), 35(3), 36(vii), 43(4), 133A, 142(1), 143(3), 147, 148, 250(6)Income Tax Rules, 1961-Rule 3CR, 6(1B), 7A, 7(A)(b)

Tribunals and Commissions30 Mar 2026Allowed

Sh. Jagdish Prasad Vs Income Tax Officer, Ward-65(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3012

Income-tax Act, 1961-Section 147, 143(3)

Tribunals and Commissions30 Mar 2026

Inderpreet Singh Jhelumi Vs The Asst. CIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3011

Income Tax Act, 1961-Section 250, 143(2), 50C(2), 143(3), 129, 127, 124(3), 148

Tribunals and Commissions30 Mar 2026Partly Allowed

Naresh Chander Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3010

Income Tax Act, 1961-Section 143(3), 143, 147, 151(1), 151(2)

Tribunals and Commissions30 Mar 2026Allowed

Ms. Kiran Tyagi Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3009

Income Tax Act, 1961-Section 250, 147, 143(3), 148, 143(2), 147 to 151, 234B, 234C, 54F, 54F(3)

Tribunals and Commissions30 Mar 2026Allowed

M/s. Anar Oils Pvt. Ltd. Vs ITO Ward 2(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2977

Income-tax Act, 1961-Section 269SS, 269ST, 271D, 271E

Tribunals and Commissions30 Mar 2026Allowed

M/s C. Dass Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2976

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12A

Tribunals and Commissions30 Mar 2026Allowed

Suneel Garg Vs AO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2975

Income-tax Act-Section 143(3)