Tribunals and Commissions02 Apr 2026Allowed
Nitesh Kapoor Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3239
Income Tax Act, 1961-Section 250, 147, 144, 144B, 69A, 250(2)(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 224 of 307
Tribunals and Commissions02 Apr 2026
DCIT Vs Benetton India Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3238
Income-tax Act, 1961-Section 143(3), 271(1)(c)
Tribunals and Commissions02 Apr 2026Partly Allowed
Extreme Labs India Private Limited Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3236
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C, 92C(3), 154, 153, 270A, 92CA(3), 234A, 234B, 234CIncome-tax Rules, 1962-Rule 10B(1)(e)(iii), 10B(3), 108(2), 10B(2), 108(1)(e)(iii)
Tribunals and Commissions02 Apr 2026
M/s Sheel Biotech Ltd. Vs ACIT, Circle-23(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3220
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions01 Apr 2026Allowed
Shri Shyam Dharmarth Trust Vs Income Tax Officer (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3416
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 282, Rule 127, 12A, 12AB, 12A(1)(ac)(ii)
Tribunals and Commissions01 Apr 2026Allowed
Chunnu International Vs ACIT, Circle-28(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3377
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions01 Apr 2026Partly Allowed
Apace Developers Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3237
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 194C, 68, 133(6), 44ABUttar Pradesh Value Added Tax Act
Tribunals and Commissions01 Apr 2026Allowed
Suresh Chand Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3235
Income Tax Act, 1961-Section 250, 153C, 143(2), 142(1), 69B, 143(3)
Tribunals and Commissions01 Apr 2026
M/s Shams Industries Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3234
Income-tax Act, 1961-Section 147
Tribunals and Commissions01 Apr 2026Allowed
Amit Kumar Vs Vinit Kumar, Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3233
Income Tax Act, 1961-Section 250, 147, 144, 144B, 271AAC, 148A, 69A, 115BBE, 249(3)
Tribunals and Commissions01 Apr 2026Allowed
M/s BPTP Limited Resulting Company Of M/s Native Buildcon Pvt.Ltd., Which Merged With M/s BPTP Limited Vs Deputy Director Of Income Tax, Bangalore/DCIT, Central Circle-32, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3232
Income-tax Act, 1961-Section 143(3), 154, 143(1), 139(1), 244A
Tribunals and Commissions01 Apr 2026Partly Allowed
Apace Developers Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3231
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 194C, 68, 133(6), 44ABUttar Pradesh Value Added Tax Act
Tribunals and Commissions01 Apr 2026Dismissed
DCIT Vs Mahamaya Pro Mines & Mineral Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3230
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 115JB, 68, 115BBEIncome Tax Appellate Tribunal Rules, 1962-Rule 27
Tribunals and Commissions01 Apr 2026Allowed
Naveen Goel Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3229
Income Tax Act, 1961-Section 143(3), 132, 127, 143(2), 69A, 115BBE, 153D, 246A, 139(1)
Tribunals and Commissions30 Mar 2026Allowed
Shakti Sewa Sanskriti Foundation Vs CIT (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3036
Income-tax Act, 1961-Section 12A, 12A(i)(ac)(iii), 12A(1)(ac), 12A(1)(ac)(iii), 12A(4)(b), 12AB, 12AB(1)(a), 12AB(1)(b)(ii)(B), 80G, 80G(5), clause (iii) of first provisoIndian Trusts Act, 1882
Tribunals and Commissions30 Mar 2026Allowed
Sh. Basheshar Dayal HUF Vs Deputy Commissioner Of Income Tax, Central Circle-26
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3028
Income-tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions30 Mar 2026Allowed
Alka Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3005
Income Tax Act, 1961-Section 250, 143(3), 144
Tribunals and Commissions30 Mar 2026Allowed
Shishpal Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3003
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions30 Mar 2026
Shri Inderjit Singh Kalra Vs Ward 44(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3002
Income-tax Act, 1961-Section 147, 144B, 148A, 148A(d), 148, 44AE(2)(ii), 69
Tribunals and Commissions30 Mar 2026Allowed
M/s Impacting Lives Foundation Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3000
Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12AB(1)(b)(ii)(B), 80G(5)(iii), 80G