Tribunals and Commissions06 Apr 2026Partly Allowed
Alpha Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3769
Income-tax Act, 1961-Section 147, 144, 144B, 69C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 222 of 307
Tribunals and Commissions06 Apr 2026Allowed
Shri Daya Ram Shukla Vs Income Tax Officer Ward-3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3772
Income-tax Act, 1961-Section 147, 144B, 57(iv), 145A(b), 56(2)(viii), 10(37), 143(2), 142(1), 263, 145ALand Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions06 Apr 2026Allowed
All India Panchayat Parishad Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3776
Income-tax Act, 1961-Section 147/144
Tribunals and Commissions06 Apr 2026Dismissed
Sh. Vinod Kumar Vs Deputy Commissioner
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3808
Income-tax Act, 1961-Section 147 r.w.s. 144B
Tribunals and Commissions06 Apr 2026Allowed
Radha Reddy Vs CIT Ward 68-1
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3807
Income-tax Act, 1961-Section 143(1)
Tribunals and Commissions06 Apr 2026Allowed
Narayani Flats Private Limited Vs Deputy Commissioner Income Tax Central Circle-25
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3806
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Apr 2026Allowed
Badam Singh Shukla (HUF) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3805
Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 144B, 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions06 Apr 2026Allowed
Ishwar Kumar Arora Vs. ITO Ward 3(3)(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3790
Income-tax Act, 1961-Section 144, 144B
Tribunals and Commissions06 Apr 2026Allowed
Vishakha Shalini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3787
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions06 Apr 2026Allowed
Sharpline Network Private Limited Vs Deputy Commissioner Income Tax Circle-23(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3786
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Ashok Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3820
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions06 Apr 2026Allowed
Shri Noushad Vs Income Tax Officer, Ward 3(1)(2), Muzaffar Nagar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3819
Income-tax Act, 1961-Section 147 r.w.s. 144
Tribunals and Commissions06 Apr 2026Allowed
Anish Vs. ITO Ward 34(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3817
Income-tax Act, 1961-Section 144/147
Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Nafees Ahmad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3816
Income-tax Act, 1961-Section 147, 144B, 37(1)
Tribunals and Commissions06 Apr 2026Allowed
Shishpal Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3815
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions06 Apr 2026Allowed
Deen Dayal Lok Kalyan Foundation Vs. Ward Exemption (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3814
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions06 Apr 2026Allowed
Vishwa Vasu Gupta Vs ACIT, Circle-1(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3839
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Apr 2026Allowed
Shri Marutinandan Vs Income Tax Officer, Dharamshala Trust Civic Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3837
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions06 Apr 2026Allowed
Mukesh Devi Through L/H Vinod Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3368
Income-tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions06 Apr 2026Dismissed
Income Tax Officer Vs. Ms. Rashmi Mehta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3371
Income-tax Act, 1961-Section 147, 144B