COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 223 of 307

Tribunals and Commissions06 Apr 2026Dismissed

Virgo Softech Limited Vs DCIT, Circle-25(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3849

Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 143(2), 143(1), 142(1), 270A, 194CCompanies Act, 1956

Tribunals and Commissions06 Apr 2026Allowed

Antal Expo Fab Pvt. Ltd. Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3848

Income Tax Act, 1961-Section 153C, 153B(1), 68, 234A, 234B, 234C, 271AAC, 139, 132Indian Evidence Act, 1872-Section 92, 65B(4)

Tribunals and Commissions06 Apr 2026

Sh. Amit Arora Vs NFAC

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3305

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions06 Apr 2026Partly Allowed

Smt. Neelam Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3306

Income Tax Act, 1961-Section 143(3), 68, 115BBE, 145(3), 143(2), 234B, 143(1)Taxation Laws (Second Amendment) Act, 2016

Tribunals and Commissions06 Apr 2026Allowed

M/s. Shining Venture Hospitality Pvt. Ltd. Vs Income Tax Officer, Ward-23(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3307

Income-tax Act, 1961-Section 147, 144

Tribunals and Commissions06 Apr 2026

Sanjiv Kumar Gupta Vs. DEL-C-(57) (1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3308

Income Tax Act, 1961-Section 143(3), 143(1), 143(1)(a), 36(1)(ii), 250

Tribunals and Commissions06 Apr 2026Allowed

Lala Suresh Chand Goyal Memorial Trust Vs The I.T.O

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3309

Income-tax Act-Section 80G, Clause (iii) of first proviso to sub-section (5) of Section 80G, 12A

Tribunals and Commissions06 Apr 2026Allowed

M/s. Gisil Designs Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3310

Income-tax Act, 1961-Section 144

Tribunals and Commissions06 Apr 2026

Sh. Sanjay Jain Vs. DC/ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3312

Income-tax Act, 1961-Section 153C, 153A, 143(3)

Tribunals and Commissions06 Apr 2026Allowed

Parul Gupta Vs ITO Ward-30(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3227

Income-tax Act, 1961-Section 147

Tribunals and Commissions06 Apr 2026Allowed

Sh. Suraj Bhan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3255

Income-tax Act, 1961-Section 143(3), 147, 148

Tribunals and Commissions06 Apr 2026Allowed

Sh. Sanjay Choudhary Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3254

Income-tax Act, 1961-Section 143(3)/147

Tribunals and Commissions06 Apr 2026Allowed

Antal Expo Fab Pvt. Ltd. Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3128

Income Tax Act, 1961-Section 132, 139, 153B(1), 153C, 68, 234A, 234B, 234C, 271AACIndian Evidence Act, 1872-Section 65B(4), 92

Tribunals and Commissions06 Apr 2026Allowed

Antal Expo Fab Pvt. Ltd. Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3129

Income Tax Act, 1961-Section 68, 132, 139, 153B(1), 153C, 234A, 234B, 234C, 271AACIndian Evidence Act, 1872-Section 65B(4), 92

Tribunals and Commissions02 Apr 2026Allowed

Binod Kumar Mantri Vs ITO (Deceased Through Legal Ward-35(5) Heir Smt. Pushpa Devi)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3311

Income Tax Act, 1961-Section 250, 14, 144, 139, 148, 133A, 131(1A), 148A(b), 148A(d), 148A, 149, 149A(b), 149A(c), 149A(d), 151, 151(i), 151(ii), 149(1), 151(2)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Constitution of India-Article 142

Tribunals and Commissions02 Apr 2026Allowed

Sameer Mutreja & Anr. Vs JCIT(OSD)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3246

Income-tax Act, 1961-Section 143(3), 69A, 132, 147, 69C, 132(4B)Prohibition of Benami Property Transactions Act, 1988-Section 26(3), 2(9)(D)Indian Evidence Act, 1872-Section 65B, 65B(2), 65B(4)

Tribunals and Commissions02 Apr 2026

I J Paint Industries Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3245

Income Tax Act, 1961-Section 250, 254, 144B, 143(3), 69A, 115BBETaxation Laws (Second Amendment) Act, 2016

Tribunals and Commissions02 Apr 2026Partly Allowed

Sh. Gopal Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3244

Income Tax Act, 1961-Section 250, 69A, 143(2), 144B

Tribunals and Commissions02 Apr 2026Dismissed

Ascot Hotels Resorts Pvt.Ltd. Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3243

Income Tax Act, 1961-Section 250, 201(1), 201(1A)

Tribunals and Commissions02 Apr 2026Allowed

Vinay Chaudhary Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3241

Income Tax Act, 1961-Section 22, 45, 54, 54(1), 54F, 54F(4), 69A, 133(6), 142(1), 143(1), 143(2), 143(3), 144C, 144C(5), 144C(13), 147/148, 272A(1)(d)Registration Act-Section 17