COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 221 of 307

Tribunals and Commissions07 Apr 2026Allowed

M/s MPS Structure (P) Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3967

Income Tax Act, 1961-Section 250, 153C, 132, 139(1), 68, 69C, 153D, 292BC, 153A, 153The Marine Products Export Development Authority Act, 1972-Section 33

Tribunals and Commissions07 Apr 2026Allowed

Haryana Wires Ltd. Vs The DCIT, CPC, Bengaluru

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3966

Income Tax Act, 1961-Section 250, 143(1), 143(1)(a), 36(1)(va), 139(1), 43B, Rule 6G(3)

Tribunals and Commissions07 Apr 2026

Rudra Real Estate NCR Private Limited Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3109

Income Tax Act, 1961-Section 147, 148, 149(1)(b)

Tribunals and Commissions06 Apr 2026Allowed

M/s Ircon International Ltd. Vs JCIT, Special Range-04

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3453

Income-tax Act, 1961-Section 254, 147, 148, 143(3)

Tribunals and Commissions06 Apr 2026Allowed

Deputy Gothwal Constructions Private Limited Vs Deputy Commissioner Of Income Tax Circle 74(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3493

Income-tax Act, 1961-Section 271C, 271

Tribunals and Commissions06 Apr 2026Allowed

Luv Bhardwaj Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3484

Income-tax Act, 1961-Section 147, 151, 143(3)

Tribunals and Commissions06 Apr 2026Allowed

Sh. Prem Narayan Chaurasia Vs Assistant Commissioner Income Tax, Circle-2(1)(1) Ghaziabad

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3681

Income-tax Act, 1961-Section 147, 144B, 56, 2(47)(ii)Real Estate (Regulations and Development) Act, 2016-Section 18(1)

Tribunals and Commissions06 Apr 2026Allowed

Sh. Avinash Singh Vs Income Tax Officer-2(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3674

Income-tax Act, 1961-Section 143(1), 115BAC, 139(1)

Tribunals and Commissions06 Apr 2026Allowed

Sh. Vimlesh Ahuja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3709

Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(1), 151(2)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 3(1)(a)(ii)Finance Act, 2021

Tribunals and Commissions06 Apr 2026Allowed

Sh. Bhagwan Singh Vs Circle 70 1

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3693

Income-tax Act, 1961-Section 147, 144B, 54

Tribunals and Commissions06 Apr 2026Allowed

Shri Rakesh Kumar Gupta Vs Income Tax Officer, Ward-2(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3690

Income-tax Act, 1961-Section 143(3), 147, 148, 151

Tribunals and Commissions06 Apr 2026Partly Allowed

Sh. Jitender Dahiya Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3689

Income-tax Act, 1961-Section 147, 144B, 69C

Tribunals and Commissions06 Apr 2026Partly Allowed

Sh. Vijay Thakur Vs. Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3688

Income-tax Act, 1961-Section 144, 115BBE

Tribunals and Commissions06 Apr 2026Allowed

Utilas Infrastructure Pvt. Ltd. Vs ITO Ward 27(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3686

Income-tax Act, 1961-Section 147, 144B, 148

Tribunals and Commissions06 Apr 2026Allowed

Mukesh Yadav Vs ITO Ward-49(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3732

Income-tax Act, 1961-Section 147, 144B

Tribunals and Commissions06 Apr 2026Allowed

Sunil Sharma Vs Mohd. Irshad

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3760

Income-tax Act, 1961-Section 147/143(3)

Tribunals and Commissions06 Apr 2026Allowed

Utilas Infrastructure Pvt. Ltd. Vs ITO Ward 27(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3763

Income-tax Act, 1961-Section 147 r.w.s. 144, 153A r.w.s 143(3)

Tribunals and Commissions06 Apr 2026Partly Allowed

ITO Vs Shivalik Fabrics

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3765

Income-tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions06 Apr 2026Allowed

Sh. Dinesh Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3767

Income-tax Act, 1961-Section 143(3), 69A

Tribunals and Commissions06 Apr 2026Allowed

Ashveen Malik Vs ITO Ward-3

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3768

Income-tax Act, 1961-Section 147