COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 220 of 307

Tribunals and Commissions07 Apr 2026Allowed

Sh. Yogesh Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3861

Income-tax Act, 1961-Section 144, 56(2)(viii), 57(iv), 143(1)(a)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 26, 28, 46, 96, 103, 105(1), 105(2), 105(3), 106(2), 113(1)National Highways Act, 1956-Section 3-J, 3-G(7)(a)

Tribunals and Commissions07 Apr 2026

Sh. Dinesh Sharma Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3860

Income-tax Act, 1961-Section 147, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Tribunals and Commissions07 Apr 2026Allowed

Sh. Narender Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3859

Income-tax Act, 1961-Section 147, 151

Tribunals and Commissions07 Apr 2026

Remit Infosystems Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3858

Income Tax Act, 1961-Section 250, 143(3), 144B

Tribunals and Commissions07 Apr 2026Allowed

Sh. Charu Babbar Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3857

Income-tax Act, 1961-Section 153C, 144, 69, 153C(1) 1st proviso

Tribunals and Commissions07 Apr 2026

Churchit Agrawal Vs. ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3856

Income Tax Act, 1961-Section 143(3), 139, 68, 115BBE, 145(3), 23

Tribunals and Commissions07 Apr 2026Partly Allowed

Manoj Kumar Vs. Office Of The ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3855

Income Tax Act, 1961-Section 143(3), 143(2), 68, 115BBE

Tribunals and Commissions07 Apr 2026

T R Chawla And Sons Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3854

Income-tax Act, 1961-Section 13A; Section 144B; Section 144C; Section 147; first proviso to Section 147; Section 148; first proviso to Section 148; Section 148A; Section 148A(b); Section 148A(d); Section 149; Section 149(1); fourth proviso to Section 149(1); Section 151; Section 151(i); Section 151(ii); Section 151(1); Section 151(2)Representation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3

Tribunals and Commissions07 Apr 2026Allowed

Navneet Gupta & Sons Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3853

Income Tax Act, 1961-Section 271D, 269SS, 153C, 153A, 132, 143(3), 274, 271E, 2710

Tribunals and Commissions07 Apr 2026

Inder Pal Dogra Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3852

Income Tax Act, 1961-Section 143(3), 69A, 143(1), 143(2), 115BBE

Tribunals and Commissions07 Apr 2026Partly Allowed

ACIT Vs Umang Leasing and Credit Company Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3851

Income Tax Act, 1961-Section 68, 132, 143(3), 147, 147 to 151, 148, 153, 250

Tribunals and Commissions07 Apr 2026Dismissed

M/s. Vinosha Trade Pvt. Ltd. Vs NFAC

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3850

Income-tax Act, 1961-Section 250, 147, 144B, 153C, 148, 148A, 148A(d), 68

Tribunals and Commissions07 Apr 2026Allowed

Saurabh Maheshwari Vs JCIT(OSD)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3313

Income Tax Act, 1961-Section 153C, 153A, 153D, 127, 69A, 69C, 115BBE, 234A, 234B, 234C, 139, 132, 132A, 68, 147, 148, 149, 151, 153, 183C

Tribunals and Commissions07 Apr 2026Allowed

Manohar Filaments Pvt. Ltd Vs ACIT/DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3228

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions07 Apr 2026Allowed

Satish Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3212

Income-tax Act, 1961-Section 147, 144, 148

Tribunals and Commissions07 Apr 2026Allowed

Ashish Goel Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3211

Income Tax Act, 1961-Section 147, 144, 69A, 44AD

Tribunals and Commissions07 Apr 2026

Reena Sharma Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3214

Income Tax Act, 1961-Section 147, 144

Tribunals and Commissions07 Apr 2026

Mr. Mohammad Tahir Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3213

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions07 Apr 2026Allowed

The Saharanpur Vaish Aggarwal Sabha Vs CIT (Exemptions), Lucknow

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3279

Income Tax Act, 1961-Section 80G, 80G(5)

Tribunals and Commissions07 Apr 2026Allowed

Higher Education Development Society Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3195

Income Tax Act, 1961-Section 80G, 80G(5), 80G(5) first proviso clause (i), 80G(5) first proviso clause (iii), 80G(5) first proviso clause (iv), 80G(5) first proviso clause (iv) sub-clause (B)