COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 218 of 307

Tribunals and Commissions08 Apr 2026

ACIT (OSD) Range-10 Vs Gaganinfraenergy Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3355

Income Tax Act, 1961-Sections 254, 143(3), 2(47), 45, 45 to 48, 47, 68SEBI (Prohibition of Insider Trading) Regulations 1992

Tribunals and Commissions08 Apr 2026Allowed

Yogeshwar Sharma Vs ITO Ward 43(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3376

Income Tax Act, 1961-Section 143(3), 69A

Tribunals and Commissions08 Apr 2026Dismissed

ACIT Vs KC India Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3375

Income Tax Act, 1961-Section 143(3), 144B, 80IA, 80-IB, 80-IC, 80IC, 80LA

Tribunals and Commissions08 Apr 2026Dismissed

Meerut Roller Flour Mills (P) Limited Vs CIT(A), National Faceless Appeal Centre

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3374

Income Tax Act, 1961-Section 143(3), 154, 250, 220(2)

Tribunals and Commissions08 Apr 2026Dismissed

ITO, Ward 29(1) Vs M/s Discovery Sales

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3868

Income Tax Act, 1961-Section 143(3), 144B, 68, 142(1), 37, 139(1), 143(1), 143(2), 144B(1)(xii), 143, 144, 147, 144B(9), 69A

Tribunals and Commissions08 Apr 2026Dismissed

DCIT, Circle-19(1) Vs M/s PEC Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3867

Income Tax Act, 1961-Section 143(3), 144B

Tribunals and Commissions08 Apr 2026Dismissed

Farfetch India Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3866

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5)Finance (No. 2) Act, 2024-Section 91, 92(1)Direct Tax Vivad se Vishwas Rules, 2024-Rule 4, 5, 7

Tribunals and Commissions08 Apr 2026

Brivan Consultants Private Limited Vs ACIT, Central Circle-31

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3865

Income Tax Act, 1961-Section 143(3), 133(6), 40(a)(ia), 270A(8), 234A, 234B, 37, 40A(2)(b)

Tribunals and Commissions08 Apr 2026Partly Allowed

ACIT Vs Rich Food Corporation

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3864

Income Tax Act, 1961-Section 250, 143(3)

Tribunals and Commissions08 Apr 2026Dismissed

Mangal Singh Khatana Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3863

Income Tax Act, 1961-Sections 132, 142(1), 143(1), 143(2), 143(3)/147, 147 to 151, 148, 40A(3)IT Rules, 1962-Rule 6DD

Tribunals and Commissions08 Apr 2026Partly Allowed

Candor Gurgaon One Realty Projects Pvt. Ltd. (formerly known as Unitech Realty Projects Pvt. Ltd. and Earlier known as Unitech Realty Projects Ltd.) Vs Additional Commissioner Of Income-tax, Special Range-2

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3862

Income Tax Act, 1961-Section 143(3), 80-IAB, 92CA(3), 40A(2)(b), 92BA(i), 271(1)(c), 37(1), 108(9), 253(2A), Chapter VI-AFinance Act, 2017Finance Act, 2014

Tribunals and Commissions08 Apr 2026

Arun Bussi Vs ACIT & Anr.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3240

Income Tax Act, 1961-Section 250, 154, 115BBE

Tribunals and Commissions08 Apr 2026

Vikas Bharti Vs Commissioner of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3225

Income-tax Act, 1961-Section 147

Tribunals and Commissions08 Apr 2026Allowed

Alankit Associates Private Limited Vs Deputy Commissioner Of Income Tax Central Circle- 28

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3217

Income-tax Act, 1961-Section 153C, 153

Tribunals and Commissions08 Apr 2026

Ram Niwas Saini Vs. ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3257

Income Tax Act, 1961-Section 143(1), 69A, 115BBE

Tribunals and Commissions08 Apr 2026Partly Allowed

Shri Piyush Singla Vs. ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3191

Income Tax Act, 1961-Section 147, 144B, 151, 234A, 234B, 234C, 234D, 148, 142(1), 133(6), 69A, 115BBE

Tribunals and Commissions08 Apr 2026Allowed

Smt. Sushma Kapur Vs Assessment Unit, NFAC

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3187

Income Tax Act, 1961-Section 143(3), 144B, 54, 54F

Tribunals and Commissions08 Apr 2026

Anil Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3063

Income Tax Act, 1961-Section 144

Tribunals and Commissions08 Apr 2026

HPC Infotech P. Ltd. Vs Income Tax Officer, Ward 11(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3068

FEMA

Tribunals and Commissions08 Apr 2026

Ganpati Multiservices Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3070

Income Tax Act, 1961-Section 69A, 115BBE