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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 217 of 307

Tribunals and Commissions08 Apr 2026Allowed

G.S.Buildwell Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3396

Income Tax Act, 1961-Section 68, 132, 133(6), 139, 142(1), 143(1), 143(3), 147, 148, 149(1)(b), 151, 153, 153C, 263
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Tribunals and Commissions08 Apr 2026Partly Allowed

Colvin Care Pvt. Ltd. Vs DCIT, Circle-4(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3394

Income Tax Act, 1961-Sections 68, 90, 90A, 115BBE, 132, 132A, 133A, 133A(2A), 135A, 143(3), 147, 148, 148(d), 148A, 148A(a), 148A(b), 148A(d), 149, 149(1)(b), 151, 151(1), 151(2), 151(i), 151(ii), 151AFinance Act, 2021Finance Act, 2022
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Tribunals and Commissions08 Apr 2026Partly Allowed

Mohd. Gulzar Vs ITO, Ward 63(5)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3390

Income-tax Act-Section 142(1), 143(3), 133(6)Income-tax Rules, 1962-Rule 6DD
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Tribunals and Commissions08 Apr 2026

KshitizSachdeva Vs ITO, Ward 44(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3388

Income Tax Act, 1961-Section 143(3), 143(2), 119, 148Income Tax Appellate Tribunal Rules, 1963-Rule 11
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Tribunals and Commissions08 Apr 2026Allowed

Teleplex Construction Co. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3383

Income Tax Act, 1961-Section 250, 250(6), 251(1)(a), 251(1)(b), 251(2), 143(2), 143(3), 144B, 145(3), 44AB, 68, 69C, 115BBE, 270A, 271AAC(1)ITAT Rules, 1963-Rule 11
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Tribunals and Commissions08 Apr 2026Allowed

Aanchal Properties Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3382

Income-tax Act, 1961-Section 143(3), 56(2)(vii)(b), 56(2)(viib), 263Income Tax Rules, 1962-Rule 11UA
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