Tribunals and Commissions08 Apr 2026
Shobha Jha Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3632
Income-tax Act, 1961-Section 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 215 of 307
Tribunals and Commissions08 Apr 2026Allowed
Hans Raj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3659
Income-tax Act, 1961-Section 147, 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 57(iv), 145A(b), 145A, 145B, 10(37), 45(5), 56, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions08 Apr 2026Allowed
Janpal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3812
Income Tax Act, 1961-Section 147/147
Tribunals and Commissions08 Apr 2026Allowed
Kapoori Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3789
Income-tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions08 Apr 2026Allowed
Pawan Kumar Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3827
Income-tax Act, 1961-Section 144
Tribunals and Commissions08 Apr 2026Dismissed
New Seagull Co-operative Housing Society Ltd Vs ITO, Ward-19(2)(4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3825
Income-tax Act, 1961-Section 147/144
Tribunals and Commissions08 Apr 2026Allowed
Umesh Kumar Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3818
Income-tax Act, 1961-Section 143(3)(/147, 149(1)(b)
Tribunals and Commissions08 Apr 2026Partly Allowed
DCIT Central Circle 27 Delhi Vs Rajluxmi Bothra
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3365
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions08 Apr 2026
Ganpati Multiservices Vs Income Tax Officer, Ward 58(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3324
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions08 Apr 2026
HPC Infotech P. Ltd. Vs Income Tax Officer, Ward 11(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3325
Tribunals and Commissions08 Apr 2026Allowed
Shagun Gupta Vs Income Tax Officer, Ward 5(2)(4), Noida, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3326
Income Tax Act, 1961-Section 132, 69
Tribunals and Commissions08 Apr 2026
Anil Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3327
Income Tax Act, 1961-Section 144
Tribunals and Commissions08 Apr 2026
Universal Impex Inc Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3332
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions08 Apr 2026
Vipin Gupta Vs Assessing Officer, National Faceless Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3334
Income Tax Act, 1961-Section 148
Tribunals and Commissions08 Apr 2026Allowed
Komal Ghai Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3335
Income-tax Act, 1961-Section 147/144, 148, 143(2)
Tribunals and Commissions08 Apr 2026
DCIT Vs Subodh Kant Sahay HUF
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3423
Income Tax Act, 1961-Section 153C, 153C(1), 132
Tribunals and Commissions08 Apr 2026Allowed
Ram Chander Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3422
Income Tax Act, 1961-Section 143(3), 127
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Santosh Pigments And Chemical Industries
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3421
Income-tax Act, 1961-Section 69C, 69A, 144, 133(6), 143
Tribunals and Commissions08 Apr 2026Allowed
Jagdish Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3420
Income-tax Act, 1961-Section 143(3), 144
Tribunals and Commissions08 Apr 2026Allowed
Subhash Dhaka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3419
Income-tax Act, 1961-Section 147/144