Tribunals and Commissions09 Apr 2026
Ajay Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3284
Income Tax Act, 1961-Section 250, 147, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 213 of 307
Tribunals and Commissions09 Apr 2026
Puran Lal Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3283
Income Tax Act, 1961-Section 143(3), 147, 2(14), 45, 148, 142(1), 54B, 54F, 271(1)(c), 2(14)(iii)(b)Finance Act, 2013
Tribunals and Commissions09 Apr 2026Allowed
Jagruk Mahila Gramudhyog Sansthan Vs Commissioner Exemption Circle
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3282
Income Tax Act, 1961-Section 154, 250, 12A, 12AB, 119(2)(b), 139(8A), 143(1), 10B
Tribunals and Commissions09 Apr 2026Dismissed
Income Tax Officer Vs Pawan Kumar Gohlyan
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3281
Income Tax Act, 1961-Section 250, 147 read with Section 144B, 69A, 115BBE
Tribunals and Commissions09 Apr 2026
DCIT Vs. Shyam Sunder Verma
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3280
Income Tax Act, 1961-Section 250, 143(3), 132, 127, 153C, 142(1), 153D, 153B, 151, 147, 139, 148, 149, 153, 153A, 153A(1), 132A, 142, 143(2), 153C(1), Explanation 1 of Section 153A, 1530(1)ITAT Rules-Rule 27Finance Act, 2017
Tribunals and Commissions09 Apr 2026
Naya Savera Samajik Sanstha Vs New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3314
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions09 Apr 2026Allowed
Vodafone Idea Limited Vs The Dy Commissioner of Income Tax, Circle-5(2)(1), Mumbai
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3315
Income Tax Act, 1961-Section 250, 271(1)(c), 274, 115JB, 40(a)(ia)
Tribunals and Commissions09 Apr 2026Allowed
Ravi Chopra Vs ITO, Ward 61(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3965
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 68
Tribunals and Commissions09 Apr 2026Allowed
Millennium Build-con Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3316
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 139(1)CGST Act-Section 44
Tribunals and Commissions09 Apr 2026Allowed
Jagdish Lal Through L/H Jagjeet Kaur Vs ITO, Ward 1(2), Rampur
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3964
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions09 Apr 2026Allowed
Ramesh Rajpal Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3317
Income Tax Act, 1961-Section 250, 260A, 132, 143(3), 260
Tribunals and Commissions09 Apr 2026Dismissed
ACIT, Circle 34 (1) Vs Priti Brijal Bhatia
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3318
Income-tax Act, 1961-Section 143(2), 142(1), 68
Tribunals and Commissions09 Apr 2026Dismissed
Prateek Sanghvi, HUF Vs Assessment Unit National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3319
Income Tax Act, 1961-Section 250, 144/147
Tribunals and Commissions09 Apr 2026Allowed
Swiftly Commerce Tech Pvt. Ltd. Vs Income Tax Officer, Ward-27(3), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3320
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026
Smt. Bhawna Kapoor Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3321
Income Tax Act, 1961-Section 250(6), 143(3), 143(2), 142(1), 10(38), 68, 69A, 133(6), 131
Tribunals and Commissions09 Apr 2026
M/s Shalimar Corp Ltd Vs. The Dy. C.I.T
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3322
Income-tax Act, 1961-Section 153A, 143(3), 68, 115BBE, 194IA, 133(6)
Tribunals and Commissions09 Apr 2026Allowed
Income Tax Officer, Ward-52(1), New Delhi Vs Late Shri Raghbir Singh (Through Legal Heir Shri Inderpal Singh)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3323
Income Tax Act, 1961-Section 250, 147, 143(3), 139, 151, 148, 142(1), 68
Tribunals and Commissions09 Apr 2026
Late Gyan Prakash Gupta Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3328
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 10(38), 68, 133(6), 131SEBI Act, 1992SEBI (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market) Regulations, 2003
Tribunals and Commissions09 Apr 2026
HCL Infosystems Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3329
Income Tax Act, 1961-Section 250, 143(2), 143(3), 144, 254, 68, 234B, 154, 292BB
Tribunals and Commissions09 Apr 2026Allowed
Instronics Limited Vs ITO, Ward 12 (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3330
Income-tax Act, 1961-Section 143(2), 142(1), 36(1)(vii), 36(2), 36(1)(viii)RBI Act, 1934-Section 45IA