Tribunals and Commissions09 Apr 2026Allowed
Plus Inc. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3304
Income Tax Act, 1961-Section 143(3), 147, 148A, 149(1)(b), 37
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 212 of 307
Tribunals and Commissions09 Apr 2026Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3303
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Jai Laxmi Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3302
Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions09 Apr 2026Allowed
Shinsung C&T India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3301
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Partly Allowed
Brijendra Kumar Mittal Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3300
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Neelam Minocha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3299
Income Tax Act, 1961-Section 144
Tribunals and Commissions09 Apr 2026Partly Allowed
Rekha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3298
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions09 Apr 2026Allowed
Roshni Education Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3297
Income Tax Act, 1961-Section 143(1), 250, 11, 139(1)
Tribunals and Commissions09 Apr 2026Partly Allowed
Sandeep Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3296
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Rana Glass Industries Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3295
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Rajesh Kalyan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3294
Income Tax Act, 1961-Section 147, 54F
Tribunals and Commissions09 Apr 2026Partly Allowed
Harendra Pal Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3293
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Shree Madhav Chetna Vs Income Tax Officer(E)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3292
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions09 Apr 2026Allowed
Drug Point Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3291
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Surinder Kaur Vs Assessing Officer/NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3290
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions09 Apr 2026Partly Allowed
Shamsher Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3289
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Devpal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3288
Income Tax Act, 1961-Section 147, 250
Tribunals and Commissions09 Apr 2026Allowed
Satish Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3287
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Kamna Choudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3286
Income Tax Act, 1961-Section 147, 56(2)(vii)(b)(ii)
Tribunals and Commissions09 Apr 2026Dismissed
DCIT Vs Anoop Kumar Agrawal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3285
Income Tax Act, 1961-Section 250, 153C