COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 211 of 307

Tribunals and Commissions10 Apr 2026

Ajay Jain Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3847

Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions09 Apr 2026Allowed

Nirmala Vs Income Tax Officer, Ward-3, Rohtak

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3963

Income Tax Act, 1961-Section 10(37), 45(5), 56(1)(a), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions09 Apr 2026Allowed

Naveen Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3962

Income Tax Act, 1961-Section 10(37), 45(5), 56(1)(a), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 144, 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions09 Apr 2026Allowed

Ahasan Ali Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3813

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A
Tribunals and Commissions09 Apr 2026Allowed

Ultracem Marketing Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3429

Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a)(ii)Finance Act, 2021