Tribunals and Commissions15 Apr 2026Dismissed
Deputy Commissioner Of Income Tax Vs J M Housing Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3876
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 209 of 307
Tribunals and Commissions15 Apr 2026
Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3182
Tribunals and Commissions15 Apr 2026
Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3155
Tribunals and Commissions15 Apr 2026
Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3154
Tribunals and Commissions15 Apr 2026
Suneel Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3131
Income-tax Act, 1961-Section 2(23C), 131, 142(1), 142(1)(ii), 143(2)Income-tax Rules, 1962-Rule 14
Tribunals and Commissions15 Apr 2026
Dimple Goyal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3132
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions15 Apr 2026
M/s Shiv Shakti Traders Vs Assistant Commissioner of Income Tax, Circle 2(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3134
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions13 Apr 2026Allowed
Surendra Pal Garg Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3846
Income Tax Act, 1961-Section 143, 144C(3), 142A, 144C(15)(b), 55A, 153, 153(1)(v), 144(3)
Tribunals and Commissions13 Apr 2026
Hotel Relaxinn Vs Income Tax Officer, Ward-51(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3517
Income-tax Act, 1961-Section 40(a)(i), 40(a)(ia)
Tribunals and Commissions13 Apr 2026Allowed
Sukhbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3515
Income Tax Act, 1961-Section 69A, 142(1), 144
Tribunals and Commissions13 Apr 2026Allowed
Ajay Kumar Vs Assessing Officer, Ward-2(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3510
Income Tax Act, 1961-Section 147
Tribunals and Commissions13 Apr 2026
Amar Ujala Limited Vs DCIT Circle 1(1) New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3832
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(1), 14A, 80G, 43B, 36(1)(ii), 36(1)(va)
Tribunals and Commissions13 Apr 2026Allowed
Smt. Sneh Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3823
Income-tax Act, 1961-Section 147 r.w.s. 143(3), 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions13 Apr 2026Allowed
Kunal Sakshi (HUF) Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3838
Income-tax Act, 1961-Section 153C, 153C(1) 1st proviso, 68, 69C, 115BBE
Tribunals and Commissions13 Apr 2026
Sita Ram Bhalla Vs Income Tax Officer Ward 46(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3373
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(d), 148, 143(2), 159, 292B, 292BB
Tribunals and Commissions13 Apr 2026Allowed
Sh. Suresh Chand Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3357
Income-tax Act, 1961-Section 147 r.w.s. 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020
Tribunals and Commissions13 Apr 2026Dismissed
Jaimaakosh Chits Private Limited Vs ITO, Ward-2 (2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3358
Tribunals and Commissions13 Apr 2026Allowed
Nikita Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3359
Income-tax Act, 1961-Section 144, 147, 144B, 148A(b)
Tribunals and Commissions13 Apr 2026Allowed
Resham Singh Lally Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3360
Income-tax Act, 1961-Section 143(3), 2(29)Civil Procedure Code, 1908-Section 2(11)
Tribunals and Commissions13 Apr 2026Allowed
Sampark India Logistics Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3362
Income-tax Act, 1961-Section 147, 144B, 68