Tribunals and Commissions15 Apr 2026Allowed
Sunita Rao Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3799
Income-tax Act, 1961-Section 127, 127(1), 143(3)Right to Information Act
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 208 of 307
Tribunals and Commissions15 Apr 2026Partly Allowed
Khushaali Happiness Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3798
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12G(5)
Tribunals and Commissions15 Apr 2026Dismissed
ITO Vs M/s. Rose Gate Estates Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3797
Tribunals and Commissions15 Apr 2026Allowed
A 1 Infrastructure Engineers & Contractors Vs ITO Ward-2(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3796
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions15 Apr 2026
NTPC GE Power Services Pvt. Ltd. Vs CIT(Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3795
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions15 Apr 2026Allowed
Kamdhenu Gau Dhaam Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3794
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B)
Tribunals and Commissions15 Apr 2026Allowed
Shashi Jain Vs Ward-2(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3793
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions15 Apr 2026
Consolidated Engineering Company Vs DCIT, Circle-52(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3792
Income Tax Act, 1961-Section 139(1), 143(3), 143(3A), 143(3B), 43B
Tribunals and Commissions15 Apr 2026Allowed
Neelam Jain Vs Ward-2(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3791
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions15 Apr 2026
Jai Shanti Enterprises Vs Income Tax Officer, Ward-59(6)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3836
Income Tax Act, 1961-Section 154, 143(3), 144B, 69A, 115BBE
Tribunals and Commissions15 Apr 2026Partly Allowed
M/s. Rameshwar Chains and Jewellery Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3835
Income-tax Act, 1961-Section 153A, 68, 131
Tribunals and Commissions15 Apr 2026
DCIT, Central Circle 26, Delhi Vs Lalit Kumar Taluja
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3834
Income-tax Act, 1961-Section 132, 143(2), 142(1), 115BBE, 69A
Tribunals and Commissions15 Apr 2026Dismissed
S & P Infrastructure Developers Pvt.Ltd. & Sri Balaji Enterprises JV Vs PCIT Delhi-12
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3833
Income Tax Act, 1961-Section 263, 143(2), 142(1), 143(3), 144B, 119
Tribunals and Commissions15 Apr 2026
Rajpal Singh Memorial Education Society Vs National Faceless Appeal Centre (NFAC)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3831
Income Tax Act, 1961-Section 147, 144, 69A, 12AA, 148, 115BBE, 139A(7), 272B
Tribunals and Commissions15 Apr 2026Partly Allowed
Vineet Raheja Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3830
Income Tax Act, 1961-Section 143(3), 144(B)
Tribunals and Commissions15 Apr 2026Partly Allowed
Income Tax Officer, Gurgaon Vs M/s Navyug Eduventures Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3829
Income-tax Act, 1961-Section 147, 144B, 148, 148(a), 148A(a), 148A(b), 148A(d)Finance Act, 2021
Tribunals and Commissions15 Apr 2026
Oxigen Services (India) Private Limited Vs Joint Commissioner Of Income Tax, Range 76, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3828
Income-tax Act, 1961-Chapter XVII-B, Section 271C, 275, 275(1)(c), 275(1)(iii)
Tribunals and Commissions15 Apr 2026
Assistant Commissioner Of Income Tax, Central Circle-13, New Delhi Vs M/s Minda Capital Pvt.Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3826
Income-tax Act, 1961-Section 147, 143(3), 153C, 142(1), 68, 69C, 132(4)
Tribunals and Commissions15 Apr 2026Allowed
M/s. Hardcore Viniyog Pvt. Ltd. Vs ACIT, Central Circle 13, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3824
Income-tax Act, 1961-Section 143(2), 142(1), 119
Tribunals and Commissions15 Apr 2026Dismissed
Deputy Commissioner Of Income Tax Vs Rekantaa Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3878
Income Tax Act, 1961-Section 143(3), 143 read with Section 147, 14A read with Rule 8D