Tribunals and Commissions15 Apr 2026
Vikas Jhuntra and Sons HUF Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3559
Income Tax Act, 1961-Section 80GGC, 148A(b), 148, 139(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 207 of 307
Tribunals and Commissions15 Apr 2026
Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3734
Tribunals and Commissions15 Apr 2026Allowed
Suneel Kumar Vs Income Tax Officer, Legal Heir of Late Shri Vijay Singh
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3774
Income-tax Act, 1961-Section 2(23C), 131, 142(1), 142(1)(ii), 143(2)Income-tax Rules, 1962-Rule 14
Tribunals and Commissions15 Apr 2026
Dimple Goyal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3810
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions15 Apr 2026
M/s Shiv Shakti Traders Vs Assistant Commissioner Of Income Tax, Circle 2(2)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3809
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Apr 2026
Amit Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3788
Income Tax Act, 1961-Section 272A(1)(d)
Tribunals and Commissions15 Apr 2026
Mukesh Soni Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3785
Income Tax Act, 1961-Section 144, 144B, 69
Tribunals and Commissions15 Apr 2026Allowed
Pramod Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3784
Income Tax Act, 1961-Section 250, 57(iii), 143(2), 37
Tribunals and Commissions15 Apr 2026
Assistant Commissioner Of Income Tax Vs Vidya Metal Manufacturing Company
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3783
Income-tax Act-Section 147, 148, 144B, 68, 151, 151(1), 151(2), 151(i), 151(ii), 148A, 148A(a), 148A(b), 148A(d)TOLA-Section 3(1)Finance Act 2021
Tribunals and Commissions15 Apr 2026Dismissed
Star Rice Land Pvt Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3782
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Apr 2026Allowed
Ateeya Estates Private Limited Vs Ward-3(1), I.P. Estate
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3781
Income Tax Act, 1961-Section 147, 144B, 145(3), 144, 68
Tribunals and Commissions15 Apr 2026Partly Allowed
Rama Krishna Jewellers Private Limited Vs DCIT, Circle-21
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3780
Income Tax Act, 1961-Section 143(3), 234A, 234B, 234C, 234D, 44AB
Tribunals and Commissions15 Apr 2026
Bright Enterprises Pvt. Ltd. Vs ACIT, Circle 5 (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3779
Income-tax Act, 1961-Section 143(2), 142(1), 143(1), 143(3)
Tribunals and Commissions15 Apr 2026
DCIT, Fashion Accessories Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3778
Income Tax Act, 1961-Section 143(1), 80JJA, 80JJAA
Tribunals and Commissions15 Apr 2026Dismissed
DCIT Vs Shri Harish Chandra Agarwal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3777
Income-tax Act, 1961-Section 153C, 153C(1)
Tribunals and Commissions15 Apr 2026Allowed
Pramod Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3804
Income Tax Act, 1961-Section 250, 57(iii), 143(2), 37
Tribunals and Commissions15 Apr 2026
Moin Akhtar Qureshi Vs Addl.CIT Range-02
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3803
Income Tax Act, 1961-Section 271D, 271E, 153D, 269T, 269SS
Tribunals and Commissions15 Apr 2026Allowed
Kaushalya Gupta Vs Income Tax Officer, Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3802
Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 149A(b), 149A(c), 149A(d), 151, 151(i), 151(ii), 151(2), 250, 144BTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 2, 3, 3(1)Finance Act 2021
Tribunals and Commissions15 Apr 2026Partly Allowed
Shri Shyam Prem Mandal Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3801
Income Tax Act, 1961-Section 12A(1)(ac)(iii)
Tribunals and Commissions15 Apr 2026Partly Allowed
Sumit Gupta Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3800
Income Tax Act, 1961-Section 143(3)