Tribunals and Commissions16 Apr 2026Allowed
Food Safety And Standards Authority Of India Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3449
Income-tax Act, 1961-Section 143(3), 11, 12, 12A(b), 12A/12AA, 11(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 205 of 307
Tribunals and Commissions16 Apr 2026Dismissed
Income Tax Officer –(3) Vs. Shafeek Ahmad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3451
Income-tax Act, 1961-Section 147 read with Section 144 read with Section 144B, 56(2)(x), 26(2)(vii) Explanation (d)(i)
Tribunals and Commissions16 Apr 2026Partly Allowed
Income Tax Officer Vs Advermark Wiresmith Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3489
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions16 Apr 2026Dismissed
Deputy Commissioner Of Income Tax, Central Circle-28 Vs Millenium Vinimay Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3532
Income-tax Act, 1961-Section 148, 153A, 132, 133A, 143(3), 153C, 147
Tribunals and Commissions16 Apr 2026
Senior Flexonics India P. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3530
Income Tax Act, 1961-Section 28, 143(1), 143(1)(a), 43B
Tribunals and Commissions16 Apr 2026
Kaviraj Vs Income Tax Officer, Ward 2, Rohtak
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3562
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026Allowed
Renu Bala Vs Income Tax Officer, Ward 3(1), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3558
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026
Atimukt Jain Vs Income Tax Officer, Ward 1 & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3556
Income Tax Act, 1961-Section 144
Tribunals and Commissions16 Apr 2026
Abhudaya Siksha Prasar Nayas Vs Income Tax Officer, Exemption Ward
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3626
Income Tax Act, 1961-Section 68, 12AA
Tribunals and Commissions16 Apr 2026Allowed
Ram Kumar Singh Vs Income Tax Office, Ward-2(3)(2), Bulandshahar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3624
Income Tax Act, 1961-Section 10(10AA)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026Allowed
Vaibhav Jindal Vs Income Tax Office, Ward-51(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3646
Income Tax Act, 1961-Section 68, 133(6)
Tribunals and Commissions16 Apr 2026
Vikas Bhola Vs Income Tax Office, Ward-51(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3661
Income Tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions16 Apr 2026Allowed
Nathani Polymers Vs Income Tax Office, Ward-34(6)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3660
Income Tax Act, 1961-Section 69, 69A, 115BBE
Tribunals and Commissions16 Apr 2026Allowed
Punyah Building Materials Private Limited Vs Income Tax Office, Ward-2(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3653
Income Tax Act, 1961-Section 68
Tribunals and Commissions16 Apr 2026Allowed
Sanjay Kumar Vs Income Tax Office, Ward-1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3650
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026
Kakini Building Humanity Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3671
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB(4), 80G, 80G(5), 80G(5)(ii)
Tribunals and Commissions16 Apr 2026
Rama Jain Vs DCIT, Central Circle-19
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3728
Income Tax Act, 1961-Section 153C
Tribunals and Commissions16 Apr 2026Allowed
Shri Mahesh Kumar Verma Vs. Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3711
Income Tax Act, 1961-Section 153C, 263
Tribunals and Commissions16 Apr 2026Dismissed
ACIT Central Circle-2 Vs Dhani Loans And Services Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3747
Income Tax Act, 1961-Section 14A, 36(1)(va), Explanation 2 to Section 36(1)(va), 37(1), 40, 40(a)(ii), Explanation 3 to Section 40(a)(ii), 43B, Explanation 5 to Section 43B, 143(3), 155(18), 250, 270A, 270A(1), 270A(6), 270A(6)(a), 270A(9), 270A(9)(a), 271(1)(c)Finance Act, 2022Finance Act, 2021
Tribunals and Commissions16 Apr 2026Partly Allowed
Aman Mittal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3746
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 69C, 37, 145, 133(6), 44AB, 43B, 139(1), 68Income Tax Rules, 1922