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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 204 of 307

Tribunals and Commissions17 Apr 2026Allowed

Achampet Solar Private Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3745

Income Tax Act, 1961-Section 143(3), 144(13), 144B, 144C, 144C(1), 144C(2), 144C(5), 144C(13), 153, 153B, 92B, 92CA(1), 92CA(4)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
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Tribunals and Commissions17 Apr 2026Partly Allowed

Varun Goel Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3742

Income Tax Act, 1961-Section 250, 153D, 153A, 143(3), 158BG, 119
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Tribunals and Commissions17 Apr 2026Partly Allowed

Keshav Dalal Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3739

Income Tax Act, 1961-Section 153A, 132, 143(1), 68, 292BA, 139(1), 143(3)Income-tax Act, 2025-Section 522
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Tribunals and Commissions17 Apr 2026Partly Allowed

Red Fort Shahjahan Properties Ltd Vs. ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3738

Income-tax Act-Section 143(3), 144C, 144C(5), 144C(10), 144C(13), 147, 153, 254, 254(1), 254(3), 255(5), 256, 256(1), 260A, 260A(2)(a), 263(2), 282, 282(1)(c)Information Technology Act, 2000-Chapter IV, Section 2(k), 2(za), 13, 13(1), 13(2)(a)Customs Act, 1962-Section 4(2), 17, 27(1B)(c), 28, 28(11)
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Tribunals and Commissions17 Apr 2026Dismissed

ACIT Vs United Hitech Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3737

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 143(1), 143(2), 142(1), 40A(3), 68, 37(1)
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Tribunals and Commissions17 Apr 2026Partly Allowed

DCIT Vs Curadev Pharma Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3735

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A
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Tribunals and Commissions17 Apr 2026Partly Allowed

Vinod Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3757

Income Tax Act, 1961-Section 68, 69, 69C, 115BBE, 133A, 143(3), 250, 251(1)
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Tribunals and Commissions17 Apr 2026

Kavita Sharma Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3764

Income Tax Act, 1961-Section 250, 143(3), 143(2), 148
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Tribunals and Commissions17 Apr 2026Dismissed

DCIT Vs M/s. Caddie Hotels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3242

Income Tax Act, 1961-Section 250, 143(1), 143(2), 143(3), 143(3A), 143(3B), 115JB, 32, 43, Explanation 10 to Section 43(1)Income Tax Rules, 1962-Rule 46ACompanies Act, 2013
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Tribunals and Commissions17 Apr 2026Partly Allowed

DCIT Vs Curadev Pharma Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3256

Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A
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