Tribunals and Commissions17 Apr 2026
RG Home Furnishings Private Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3723
Income-tax Act, 1961-Section 143(3), 147, 148, 68
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 203 of 307
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3722
Income-tax Act, 1961-Section 132, 68, 69C, 143(3), 250(4)
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3721
Income-tax Act, 1961-Section 132, 143(3)/143(3), 68, 69C, 250(4)
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3720
Income-tax Act, 1961-Section 132, 143(3), 68, 69C, 250(4)
Tribunals and Commissions17 Apr 2026Allowed
Etcetera Entertainment Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3719
Income Tax Act-Section 148, 148A, 147, 274, 144Limitation Act of 1963-Section 51
Tribunals and Commissions17 Apr 2026Allowed
Brij Bala Kapur Vs DCIT, Circle 13(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3718
Right to Information Act, 2005-Section 6(3)
Tribunals and Commissions17 Apr 2026
Baba Alloys Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3717
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions17 Apr 2026Allowed
Ms Wire Udhyog Vs Assessment Unit, Income Tax Department, Jurisidictional AO Circle 66(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3716
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs ACE Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3714
Income-tax Act, 1961-Section 143(3)/143(3), 68, 69C, 132, 250(4)
Tribunals and Commissions17 Apr 2026Allowed
Smt. Shashi Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3713
Income-tax Act, 1961-Section 143(3), 68, 143(2), 142(1)
Tribunals and Commissions17 Apr 2026Dismissed
Grish Roy Pandit Vs ITO, Ward 1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3712
Income Tax Act, 1961-Section 144, 144B, 147, 151A, 143(3)
Tribunals and Commissions17 Apr 2026Allowed
Ajay Kumar Vs DCIT/ACIT, Circle, Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3710
Income-tax Act, 1961-Section 250, 263, 143(3), 143(2), 142(1), 10(38), 68, 69C, 119, 292BB
Tribunals and Commissions17 Apr 2026
ACIT Vs McGraw Hill Education (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3755
Income Tax Act, 1961-Section 250, 143(3), 79, 80-IAC, 47, 72A, 143, 254Companies Act, 1956Companies Act, 2013-Section 241, 242, 2
Tribunals and Commissions17 Apr 2026Partly Allowed
Sport Seed Foundation Vs Ward Exemption 2(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3754
Income Tax Act, 1961-Section 80G, 12A(1)(ac)(iii)
Tribunals and Commissions17 Apr 2026Allowed
Ghanpur Solar Private Limited Vs ACIT(OSD) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3753
Income Tax Act, 1961-Section 143(3), 144C, 144C(1), 144C(2), 144C(3), 144C(5), 144C(13), 92B, 92C(1), 92CA(1), 92CA(4), 142(1), 153, 153B, 144BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11RTI Act, 2005-Section 7(1)
Tribunals and Commissions17 Apr 2026Allowed
Vivek Shukla Vs ACIT, Circle 72 (1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3752
Income-tax Act, 1961-Section 143(2), 143(3), 69, 127, 271(1)(b), 142(1), 129, 143(1), 120(1), 120(2), 124(3), 127(2), 120, 139, 139(5), 124(1)RTI Act, 2005
Tribunals and Commissions17 Apr 2026Partly Allowed
M/s. S.C. Johnson Products Pvt. Ltd. Vs ACIT, Circle-7(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3751
Income-tax Act, 1961-Section 143(3), 9(1)(vii), 40(a)(i), 115JB, 80IB, 234B, 234D, 37, 195, 9(vii)(b), 194J, 9(1), 37(1), 195(1), 80A, 80ICCompanies Act-Sections 210/211Income Tax Rules, 1962
Tribunals and Commissions17 Apr 2026Allowed
Rajender Tuteja Vs Ward-43(8)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3750
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE
Tribunals and Commissions17 Apr 2026Allowed
Parveen Kumar Jain Vs DCIT, Central
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3749
Income Tax Act, 1961-Section 153A, 143(3), 153D, 69A, 115BBE, 133(6), 131, 132, 142(1)
Tribunals and Commissions17 Apr 2026Dismissed
Amazon Retail India Private Limited Vs Principal Commissioner Of Income Tax, Delhi-1
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3748
Income Tax Act, 1961-Section 263, 143(3), 144C(3), 144B, 40A(2), 40A(2)(b), 40(a)(ia), 143(1), 143(2), 142(1), 139, 142, 144A, 120, 92CA, 119, 129, 133(6), 154, 156, 234A, 234B, 234C, 234D, 43(1) Explanation 3