Tribunals and Commissions20 Apr 2026Dismissed
DCIT (Exemption) Vs Devki Devi Foundation
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3706
Income-tax Act, 1961-Section 143(3), 11, 12, 2(15), 12A, 12AASocieties Registration Act XXI of 1860
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 201 of 307
Tribunals and Commissions20 Apr 2026Allowed
Meditation Properties Private Limited Vs Assistant Commissioner Of Income Tax, Appeals-6
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3704
Income-tax Act, 1961-Section 143(3), 271(1)(c)
Tribunals and Commissions20 Apr 2026Allowed
UTStarcom Inc. Vs ADIT, Circle 3(2), Intl.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3703
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 260A
Tribunals and Commissions20 Apr 2026Allowed
Pramod Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3715
Income Tax Act, 1961-Section 250, 147, 144, 144B, 69A, 115BBE, 69C, 249(4), 249(4)(b), 240
Tribunals and Commissions20 Apr 2026Dismissed
Pawan Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3253
Income-tax Act, 1961-Section 147, 144, 144B, 148, 151
Tribunals and Commissions20 Apr 2026Allowed
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3210
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026Allowed
PEC Limited Vs Asst./Dy. Commissioner Of Income Tax, Circle-19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3207
Income Tax Act, 1961-Section 143(3), 144C
Tribunals and Commissions20 Apr 2026
ASAP Safety Vs Commissioner Of Income Tax(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3206
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB, 12A(1)(ac)(vi), 12AB(1)(b)(ii)(B)
Tribunals and Commissions20 Apr 2026Allowed
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3183
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3172
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3173
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
MLJJP Chemicals Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3146
Income Tax Act, 1961-Section 154, 143(3), 68, 115BBE
Tribunals and Commissions20 Apr 2026
Rekha Bisht Vs Income Tax Officer-2(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3144
Income Tax Act, 1961-Section 147, 144, 250, 148A, 148A(d), 148, 69, 115BBE, 144B, 234A, 234B, 149(1)(b)Right To Information Act, 2005
Tribunals and Commissions20 Apr 2026
Shiv Kumar Through Legal Heir Sangeeta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3141
Income-tax Act, 1961-Section 147, 144, 151, 159(1)Code of Civil Procedure-Section 2(11)
Tribunals and Commissions20 Apr 2026
Pigeon Exports International Pvt. Ltd. Vs ACIT, Circle-19(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3139
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions19 Apr 2026Allowed
Jatin Sachdeva Vs ITO, Ward 63 (5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3960
Tribunals and Commissions17 Apr 2026Partly Allowed
Vintage Distillers Ltd. Vs DCIT, Central Circle-02, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3955
Income Tax Act, 1961-Section 28, 132, 132(1), 132A, 133A, 139, 139(1), 142(1), 143(2), 143(3), 147, 148, Explanation 2 to Section 148, 148A, 148B, 149, 149(1), 149(1)(b), 151, 153A to 153DFinance Act, 2021
Tribunals and Commissions17 Apr 2026Partly Allowed
Vintage Distillers Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3954
Income Tax Act, 1961-Section 28, 132, 132A, 133A, 139, 139(1), 142(1), 143(2), 143(3), 144, 147, 148, 148A, 148B, 149(1), 149(1)(a), 149(1)(b), 151, 153A, 153C, 153DFinance Act, 2021
Tribunals and Commissions17 Apr 2026Allowed
Angad Developers Pvt. Ltd. Vs CIT (Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3950
Income Tax Act, 1961-Section 250, 143(3), 142(1), 68, 133(6)Companies Act
Tribunals and Commissions17 Apr 2026Allowed
Om Parkash Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3949
Income Tax Act, 1961-Section 250, 143(3)