Tribunals and Commissions21 Apr 2026Allowed
Abhyudaya Housing & Constructions Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3540
Income-tax Act, 1961-Section 143(3) r.w.s. 254
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 199 of 307
Tribunals and Commissions21 Apr 2026
Assistant Commissioner Of Income Tax Vs Jpc Infra Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3629
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 139(1), 68, 131, 133(6), 10 (clause (23FB))Companies Act
Tribunals and Commissions21 Apr 2026
Sangita Garg Vs Income Tax Officer, Ward 5(3)(3), Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3627
Income Tax Act, 1961-Section 250, 143(3), 147, 68
Tribunals and Commissions21 Apr 2026Allowed
Aditya Bhardwaj Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3655
Income Tax Act, 1961-Section 250, 249(3)Limitation Act, 1963-Section 5, 51
Tribunals and Commissions21 Apr 2026Dismissed
Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-operative Thrift and Credit Society Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3654
Income-tax Act, 1961-Section 271D, 269SS, 269T, 271E, 273BCooperative Society Act
Tribunals and Commissions21 Apr 2026
Shriram Scientific & Industrial Research Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3651
Income Tax Act, 1961-Section 80G
Tribunals and Commissions21 Apr 2026Allowed
Aditya Bhardwaj Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3649
Income Tax Act, 1961-Section 250, 249(3)Limitation Act of 1963-Section 5, 51
Tribunals and Commissions21 Apr 2026Dismissed
ITO Vs Western Alloy Steels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3685
Income-tax Act, 1961-Section 147, 143(3), 144B, 69A, 148, 2(7A), 250(6), 148A(d)Constitution of India-Article 141
Tribunals and Commissions21 Apr 2026Allowed
Milky Investment & Trading Company Vs National E Assessment Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3683
Income Tax Act, 1961-Section 143(3), 144B, 14A
Tribunals and Commissions21 Apr 2026Allowed
Hands 4 Zero Poverty Trust Vs. CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3682
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(iii), 12AB
Tribunals and Commissions21 Apr 2026
Jasbir Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3680
Income Tax Act-Section 250, 271A, 271B, 148, 274
Tribunals and Commissions21 Apr 2026Allowed
M/s Abhisar Estates Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3933
Income-tax Act, 1961-Section 153C, 153C(1), 153C(3), 132, 132A, 69A, 153AFinance Act, 2021
Tribunals and Commissions21 Apr 2026Dismissed
Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-Operative Thrift And Credit Society Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3145
Income-tax Act, 1961-Section 271D, 269SS, 271E, 269T, 273BCooperative Society Act
Tribunals and Commissions21 Apr 2026
ITO Vs Western Alloy Steels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3143
Income-tax Act, 1961-Section 147, 143(3), 148, 148A(d), 144B, 69A, 2(7A), 250(6)Constitution of India-Article 141
Tribunals and Commissions21 Apr 2026
Mukul Jain Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3142
Income-tax Act, 1961-Section 147 r.w.s 144 r.w.s 144B
Tribunals and Commissions21 Apr 2026
Milky Investment & Trading Company Vs National E Assessment Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3168
Income-tax Act-Section 14A, 143(3), 144B, Rule 8D
Tribunals and Commissions21 Apr 2026
Hands 4 Zero Poverty Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3178
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB
Tribunals and Commissions20 Apr 2026Partly Allowed
M/s Unison Hotels Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3953
Income Tax Act, 1961-Section 28, 28(1), 36(1)(iii), 36(1)(vii), 36(2), 36(2)(i), 37, 37(1), 142(1), 143(3)
Tribunals and Commissions20 Apr 2026Partly Allowed
Nandini Singla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3460
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions20 Apr 2026Partly Allowed
Shri Sukhveer Singh Vs Income Tax Officer-1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3505
Income-tax Act, 1961-Section 147 r.w.s. 144