Tribunals and Commissions22 Apr 2026Dismissed
Income Tax Officer Vs Dhawan Creative Prints Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3640
Income Tax Act, 1961-Section 250, 143(3), 69A, 133(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 197 of 307
Tribunals and Commissions22 Apr 2026Allowed
Nitish Kumar Nagar & Anr. Vs JCIT(OSD) & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3639
Income Tax Act, 1961-Section 250, 153A, 153D, 69, 69A, 24(a), 24(b), 234A, 234B, 234C, 234D, 271B, 44AB, 271A, 153C, 153C(1), Explanation 1 to Section 153A, First Proviso to Section 153C
Tribunals and Commissions22 Apr 2026Dismissed
ACIT Vs Jagdish Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3638
Income Tax Act, 1961-Section 144, 147, 143(1), 148, 142(1), 143(3)
Tribunals and Commissions22 Apr 2026Dismissed
DCIT Vs Pramod Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3636
Income-tax Act, 1961-Section 147, 143(3), 28, 148, 142(1), 131(1A), 145(3)
Tribunals and Commissions22 Apr 2026Allowed
Dharam Pal Singh Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3635
Income-tax Act, 1961-Section 271B, 148A(b), 148A(d), 148, 44AB
Tribunals and Commissions22 Apr 2026Partly Allowed
Vimla Devi Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3634
Income Tax Act, 1961-Section 250, 144, 147, 139(1), 148, 133(6), 148(2), 151Finance Act, 2021
Tribunals and Commissions22 Apr 2026Partly Allowed
Ashish Bhatia Vs ITO Ward- 30 (4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3633
Income-tax Act, 1961-Section 25(4), 54, 54F, 143, 143(3), 154, 220, 254Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 96Constitution of India-Article 265
Tribunals and Commissions22 Apr 2026Allowed
Saluja Construction Company Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3631
Income Tax Act, 1961-Section 250, 201(1), 201(1A), 194A
Tribunals and Commissions22 Apr 2026Allowed
Ankit Aggarwal Vs CIT(Appeal)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3630
Income Tax Act, 1961-Section 250, 143(2), 142(1), 271(1)(b), 143(3)
Tribunals and Commissions22 Apr 2026Allowed
Natwest Digital Services India Private Limited Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3628
Income Tax Act, 1961-Section 143(3), 144C, 144C(1), 170A, 139(5), 143(1), 143(1)(a), 43B, 36(1)(va), 234A, 234B, 234C, 234D, 234F
Tribunals and Commissions22 Apr 2026Partly Allowed
Honda R&D (India) Private Limited Technical Centre Vs. Deputy Commissioner of Income Tax, Circle 11(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3647
Income Tax Act, 1961-Section 143(1), 92C(2), 92C(2A), 92C(3), 92CA(1)Income Tax Rules, 1962-Rule 10B(2), 10B(3), 10B(4)Companies Act, 1956
Tribunals and Commissions22 Apr 2026Dismissed
Exxon Mobil Lubricants Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3658
IT Act-Section 144C, 144C(5), 271(1)(c), 143(2), 201, 153, 153(1)(a), 201(3)
Tribunals and Commissions22 Apr 2026Partly Allowed
Keyman Trading Service Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3657
Income-tax Act, 1961-Section 153C, 143(3), 132, 127, 139(1), 69C, 131(1A), 68, 132A, 132(4)
Tribunals and Commissions22 Apr 2026
DCIT Vs Satya Parkash Shokeen
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3252
Income Tax Act, 1961-Section 250, 250(2), 250 sub section 2(a), 69C, 69A, VI-A, 132, 153A, 143(2)
Tribunals and Commissions22 Apr 2026
Prestigious Enterprises Private Limited Vs Asstt. Commissioner Of Income Tax, Central Circle-18
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3249
Income Tax Act, 1961-Section 272A(i)(d), 253(5)Limitation Act-Section 5
Tribunals and Commissions22 Apr 2026Allowed
Mohd. Khursheed Mansoori Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3209
Income Tax Act, 1961-Section 250
Tribunals and Commissions22 Apr 2026Allowed
Abdul Majid Noorani Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3912
Income-tax Act, 1961-Section 144
Tribunals and Commissions22 Apr 2026Partly Allowed
Vijay Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3910
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions22 Apr 2026Dismissed
Ashutosh Malik Proprietor Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3909
Income-tax Act, 1961-Section 143(3), 271(1)(c), 250(6)The Limitation Act 1963-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions22 Apr 2026Allowed
Inderpal Kaur Rekhi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3898
Income-tax Act, 1961-Section 147, 148