Tribunals and Commissions22 Apr 2026Allowed
Rattan Singh Khatri Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3498
Income-tax Act, 1961-Section 144, 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 195 of 307
Tribunals and Commissions22 Apr 2026Allowed
Shaloo Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3446
Income-tax Act, 1961-Section 147, 144B, 151
Tribunals and Commissions22 Apr 2026Dismissed
Income Tax Officer Vs Shri Bhagwan
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3529
Tribunals and Commissions22 Apr 2026
ITO Vs Azad Malik
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3569
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 115BE, 69A, 285BA, 80IC
Tribunals and Commissions22 Apr 2026
DCIT, Central Circle-01 Vs Sanjay Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3560
Income-tax Act, 1961-Section 143(3), 153C, 153AEvidence Act-Section 34Prohibition of Benami Property Transaction Act, 1988
Tribunals and Commissions22 Apr 2026Allowed
Shakyasimha Foundation Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3554
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 12A(1)(ac) (Proviso)Finance Act, 2024
Tribunals and Commissions22 Apr 2026Allowed
M/s Rakesh Mahajan HUF Vs The ITO Ward 58(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3587
Income Tax Act, 1961-Section 147, 144, 143(2), 148, 149(1)(b), 151A, 142(1)Right to Information Act-Section 7(1)
Tribunals and Commissions22 Apr 2026Allowed
Chetan Kakkar Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3584
Income Tax Act, 1961-Section 250
Tribunals and Commissions22 Apr 2026Dismissed
ACIT, Central Circle, 02 Vs Mohak Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3583
Income Tax Act, 1961-Section 147, 69B, 132(4)
Tribunals and Commissions22 Apr 2026Allowed
Defsys Solutions Pvt. Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3582
Income Tax Act, 1961-Section 250, 143(3), 250(6), 10AA, 143(2), 139
Tribunals and Commissions22 Apr 2026
Science Divine Foundation Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3581
Income-tax Act, 1961-Section 12A
Tribunals and Commissions22 Apr 2026Dismissed
Anil Sarda Vs DCIT/ACIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3580
Income-tax Act, 1961-Section 153A r.w.s 144
Tribunals and Commissions22 Apr 2026Allowed
Vanita Thakran Vs ITO, Ward-4(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3579
Income Tax Act, 1961-Section 144, 148, 251(1)(a)
Tribunals and Commissions22 Apr 2026
Sri Rani Shakti Roller Flour Mills Pvt. Ltd. Vs JCIT (OSD) Central Circle - 27, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3578
Income Tax Act, 1961-Section 153C, 153A, 69C, 234A, 234B, 234C, 234D, 139, 132
Tribunals and Commissions22 Apr 2026
Asian Professional Security Association Vs Ward – 50(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3623
Income Tax Act, 1961-Section 250, 250(6), 143(2), 142(1), 143(3)Income-tax (Appellate Tribunal) Rules, 1963-Rule 4Society Registration Act
Tribunals and Commissions22 Apr 2026Partly Allowed
Sh. Rajender Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3622
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions22 Apr 2026
Sh. Harjeet Singh Sahni Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3621
Income-tax Act, 1961-Section 271(1)(c), 68, 69
Tribunals and Commissions22 Apr 2026
ACIT Vs AXISCADES Technologies Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3620
Income Tax Act, 1961-Section 143(3), 14A, Rule 8D, 8D(2)(i), 8D(2)(ii)Finance Act, 2022
Tribunals and Commissions22 Apr 2026Allowed
M/s Bharat Rasayan Ltd. Vs ACIT, Circle-4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3619
Income Tax Act, 1961-Section 250, 115JB, 2(24), 28
Tribunals and Commissions22 Apr 2026
Impressions Services Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3618
Income-tax Act, 1961-Section 147, 144B