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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 193 of 307

Tribunals and Commissions23 Apr 2026

Jaswant Singh Vs Ward 2(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3563

Income Tax Act, 1961-Section 250, 147, 144, 144B, 139(1), 249(2), 249(3), 250(6)
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Tribunals and Commissions23 Apr 2026Allowed

Govind Vs ITO Ward 1(3)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3561

Income-tax Act, 1961-Section 144, 147, 148, 2(29)Code of Civil Procedure, 1908-Section 2(11)
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Tribunals and Commissions23 Apr 2026Allowed

Satya Shakti Foundation Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3592

Income Tax Act-Section 12A, 12A(1)(ac), 12A(1)(ac)(i), 12A(1)(ac)(iv), 12A(1)(ac)(vi), 12AA, 12AB, 12AB(4) Explanation (g), 80G, 250(a), 250(6)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance (No. 2) Act, 1996
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Tribunals and Commissions23 Apr 2026Allowed

Zindagi Society Vs ITO (EXMP)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3588

Income Tax Act, 1961-Section 250, 154, 11, 12A, 12AA, 12AB, 80G, 80G(5), 80G(5)(iii), 143(1)
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Tribunals and Commissions23 Apr 2026Allowed

DDIT Vs Mitsubishi Corporation

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3251

Income Tax Act, 1961-Section 143(3), 144C(3), 44BBB, 234B, 234C, 250, 271(1)(c), 92CA(3), 92C(2), 133A, 254
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Tribunals and Commissions23 Apr 2026Allowed

SMEC International Pty. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3250

Income Tax Act, 1961-Section 143(3), 263, 144C, 44DA (including clause (ii) of the Proviso thereto)
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Tribunals and Commissions23 Apr 2026Dismissed

ACIT Vs Vinod Kumar Garg

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3224

Income Tax Act, 1961-Sections 153C, 143(3), 69A, 132, 147/148, 153A, 143(2), 153C(1)
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Tribunals and Commissions23 Apr 2026Allowed

Sanjay Kumar Vs Ward 58(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3222

Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024
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