Tribunals and Commissions24 Apr 2026Allowed
Integrated Promoters Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3576
Income Tax Act, 1961-Section 143(3), 143(2), 22, 148B, 234A, 234B, 234C, 271AAB(1A), 24(a)GST Act
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 192 of 307
Tribunals and Commissions24 Apr 2026Allowed
Myntra Inc. Vs Assistant Commissioner Of Income Tax, Circle Int. Tax. 2(2)(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3575
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 143(2), 142(1), 270A(1), 270A, 9(1)(vii), 153
Tribunals and Commissions24 Apr 2026Partly Allowed
Microsft Corporation Vs DCIT, India Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3574
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 153
Tribunals and Commissions24 Apr 2026Partly Allowed
Indus Towers Limited Vs Deputy Commissioner Of Income Tax, Circle-4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3573
Income Tax Act, 1961-Section 143(3), 37(1), 115-0
Tribunals and Commissions24 Apr 2026Allowed
Vaibhav Mishra Vs Income Tax Officer, Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3572
Income Tax Act, 1961-Sections 144, 69C, 54Income Tax Rules, 1962-Rule 46A(3)
Tribunals and Commissions24 Apr 2026Allowed
M/s. Sunstone Learning Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3571
Income-tax Act, 1961-Section 143(3), 56(2)(vii)(b), 68Income Tax Rules-Rule 11UA
Tribunals and Commissions24 Apr 2026Allowed
GRP Auto Vs JCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3566
Income-tax Act, 1961-Section 143(3), 145(3), 40A(2), 40A(2)(b), 133A, 80IC
Tribunals and Commissions24 Apr 2026Partly Allowed
Sh. Vikas Sharma Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3565
Income-tax Act, 1961-Section 143(3), 145(3)
Tribunals and Commissions24 Apr 2026
Seema Katar Vs ITO Ward -49 (2) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3218
Income Tax Act-Section 69A, 115BBE, 143(3), 148A(b), 234A, 234B, 234C, 234D
Tribunals and Commissions24 Apr 2026Allowed
Sunita Gupta Vs Income Tax Officer, Ward 36(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3185
Income Tax Act, 1961-Section 69A
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3064
Income Tax Act, 1961-Section 132, 2(14)
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3067
Income Tax Act, 1961-Section 2(14), 132
Tribunals and Commissions23 Apr 2026
Pawan Hans Limited Vs ACIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3937
Income Tax Act, 1961-Section 250, 143(3), 40A(7), 2(5), 40A(7)(b), 40(a)(ia), 201(1), 115JB, 115JB(2C), 37, 40A(ia)Companies Act
Tribunals and Commissions23 Apr 2026Allowed
Late Vijay Kumar th. L/H Vs DCIT, Circle 2(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3841
Income Tax Act, 1961-Section 147, 144B, 68, 148, 143(2), 159, 292B, 292BB
Tribunals and Commissions23 Apr 2026Allowed
Deloitte Haskins & Sells Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3463
Income-tax Act, 1961-Section 250, 199, Rule 37BA, 143(1)
Tribunals and Commissions23 Apr 2026Allowed
BBC World Distribution Ltd. Vs DDIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3462
Income Tax Act, 1961-Section 250, 246A, 9(i)(vi), 143(1)
Tribunals and Commissions23 Apr 2026Allowed
Income Tax Officer Vs Metal Mart Impex
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3542
Income Tax Act, 1961-Section 250, 143(3), 251(1)(a), 144Finance Act No.2, 2024
Tribunals and Commissions23 Apr 2026Allowed
M/s. Mohammad Zubair Vs Income Tax Officer -1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3570
Income-tax Act, 1961-Section 147, 143(3), 68
Tribunals and Commissions23 Apr 2026
Crysretail Trading Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3567
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions23 Apr 2026Allowed
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3564
Income Tax Act, 1961-Section 147, 144