Tribunals and Commissions23 Apr 2026
M/s. Mohammad Zubair Vs Income Tax Officer -1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3115
Income-tax Act, 1961-Section 147 r.w.s. 143(3), 68
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 194 of 307
Tribunals and Commissions23 Apr 2026
Sanjay Kumar Vs Ward 58(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3171
Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024
Tribunals and Commissions23 Apr 2026
Dy. Commissioner Of Income Tax Vs Om Parkash
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3170
Income Tax Act-Section 250, 143(3), 144B, 68
Tribunals and Commissions23 Apr 2026
ACIT Vs Vinod Kumar Garg
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3169
Income Tax Act, 1961-Section 153C, 143(3), 69A, 132, 147/148, 153A, 143(2)
Tribunals and Commissions23 Apr 2026
Crysretail Trading Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3167
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions23 Apr 2026
Jaswant Singh Vs Ward 2(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3163
Income Tax Act, 1961-Section 250, 147, 144, 144B, 139(1), 249(2), 249(3), 250(6)
Tribunals and Commissions23 Apr 2026
Govind Vs ITO Ward 1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3161
Income-tax Act, 1961-Section 144, 147, 148, 2(29)Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions23 Apr 2026
Bani A K Dhillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3158
Income-tax Act, 1961-Section 147, 56(2)(viib), 56(2)
Tribunals and Commissions23 Apr 2026
Sampark India Logistics Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3176
Income Tax Act, 1961-Section 147, 143(3), 144
Tribunals and Commissions23 Apr 2026
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3175
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions23 Apr 2026
Beaver International (India) Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3174
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions23 Apr 2026
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3179
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions22 Apr 2026Partly Allowed
Juniper Networks Solutions India Private Limited Vs ACIT, Circle – 13 (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3956
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 270A, 143(2), 92CA(1), 142(1)Income-tax Rules, 1962-Rule 10B(3), 10B(1)(e)
Tribunals and Commissions22 Apr 2026Allowed
Advics Co. Ltd. Vs The Office Of The Deputy Commissioner Of Income Tax, Circle 1(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3952
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vil), 192
Tribunals and Commissions22 Apr 2026Dismissed
DCIT Vs Nadish Real Estate Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3951
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 115JB, 57(iii), 57(3), 57(ii)
Tribunals and Commissions22 Apr 2026Allowed
M/s Classic Transportation Private Limited & Anr. Vs Deputy Commissioner Of Income Tax & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3507
Income Tax Act, 1961-Section 143(3), 147, 139, Explanation 2 to Section 147, 148, 151, first proviso to Section 147
Tribunals and Commissions22 Apr 2026Partly Allowed
Shri Satish Sehrawat Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3503
Income-tax Act, 1961-Section 254, 143(3), 271(1)(c), 24(b), 37(1)
Tribunals and Commissions22 Apr 2026Allowed
Ashu Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3502
Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(1), 151(2)Representation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions22 Apr 2026Allowed
Golden Traders Vs Income Tax Officer 1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3501
Income-tax Act, 1961-Section 147, 254, 144B
Tribunals and Commissions22 Apr 2026Allowed
Kawalpreet Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3500
Income-tax Act, 1961-Section 147