CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 196 of 307

Tribunals and Commissions22 Apr 2026Allowed

Shiv Walia Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3616

Income-tax Act, 1961-Section 143(3), 139(1), 90, 91, 139(4), 143(1), 139(5), 90A, 90(2), 295(1), 295(2)(ha), 80AC, 80-IA(7), 10A(5), 10B(5), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)
Read judgment
Tribunals and Commissions22 Apr 2026

DCIT Vs Uma Strips Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3602

Income Tax Act, 1961-Section 250, 147/143(3), 147, 148Companies Act, 1956
Read judgment
Tribunals and Commissions22 Apr 2026

Saurabh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3601

Income-tax Act, 1961-Section 271D, 271(1)(c), 143(1), 10(38), 143(3), 263, 69C
Read judgment
Tribunals and Commissions22 Apr 2026Partly Allowed

Cosmo First Ltd. Vs The Deputy Commissioner Of Income Tax Circle -4(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3644

Income Tax Act-Section 143(3), 144C(13), 144B, 144C(5), 80G, 80G(1), 80G(2), 80G(5), 37, 37(1), Explanation 2 to Section 37(1), 80-IA, 80-IA(8), 92, 92CA(3), 80M, 244A, 234C, 270A, 154Companies Act, 2013-Section 135Finance (No.2) Act, 2014
Read judgment