Tribunals and Commissions27 Apr 2026Dismissed
Assistant Commissioner Of Income Tax Vs Satish Bansal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3552
Income Tax Act, 1961-Section 68, 139(1), 143(2), 142(1), 143(3), 115BBE, 133(6), 131
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 190 of 307
Tribunals and Commissions27 Apr 2026Dismissed
ACIT, Circle-28(1) Vs Mahalaxmi Agencies
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3203
Income Tax Act, 1961-Section 143(3), 143(2), 119, 40(a)(ai), 69C, 68, 40A(2)(b)
Tribunals and Commissions27 Apr 2026
Sh. Dharmender Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3204
Income-tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions27 Apr 2026Dismissed
Assistant Commissioner of Income Tax Vs. Lex Sportel Vision P. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3892
Income-tax Act, 1961-Section 143(3), 9(1)(vi), 195, 40(a)(i), 119, 201(1)/(1A), Chapter XVII-B
Tribunals and Commissions27 Apr 2026Partly Allowed
Ankur Khanduja Vs Income Tax Officer, Ward-1()
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3881
Income-tax Act, 1961-Section 147, 143(1), 50C, 54, 68
Tribunals and Commissions27 Apr 2026
Sabooni Devi Pitamber Lal Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3918
Income Tax Act, 1961-Section 12A, 12A(1)(c)(ii), 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii)(b)(B)
Tribunals and Commissions27 Apr 2026
ICI-Soma JV Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3112
Income Tax Act, 1961-Section 143(3), 271(1)(c), 274, 271, 139(1), 148, 142(1), 143(2)Indian Income Tax Act, 1922Constitution of India-Article 14
Tribunals and Commissions27 Apr 2026
Sh. Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3117
Income Tax Act, 1961-Section 144
Tribunals and Commissions27 Apr 2026
Sharad Insulations And Interiors Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3136
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37, 37(1), 30 to 36
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3153
Income Tax Act, 1961-Sections 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3152
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Jan Kalyan Trust Khera Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3148
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB, 80G, 10AB
Tribunals and Commissions27 Apr 2026
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3147
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5), 80G
Tribunals and Commissions24 Apr 2026
ACIT, Circle-4(2), New Delhi Vs Cinestaan Entertainment Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3958
Income Tax Act, 1961-Section 143, 56, 56(2)(viib), 56(2)(vii)(b), 56(2)(vii), 2(24)(xvi), 133(6), 131, 68, 14, 50B(3), Explanation (2) below Section 50B(3), 43, proviso to Section 43Income Tax Rules, 1962-Rule 11UA, 11UA(2), 11UA(2)(b), 11U, 40Indian Partnership Act, 1932
Tribunals and Commissions24 Apr 2026
Assistant Commissioner Of Income Tax Vs Kamaljeet Singh Dhillon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3957
Income Tax Act, 1961-Section 44AB, 68, 69A, 143(1), 143(3), 144, 145(3), 147, 148, 269SS, 271D
Tribunals and Commissions24 Apr 2026Partly Allowed
Dalmia Bharat Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3842
Income-tax Act, 1961-Sections 10(34), 12AA, 14A, 32(1)(iia), 32A, 33(1), 35(1)(ii), 36(1)(vii), 36(1)(va), 37(1), 43B, 43B(f), 68, 92B, 115JB, 115JB(2), 1151B, 143(1), 143(2), 143(3) and 144C; Explanation 1 to Section 36(1)(vii); Explanation 1(i) of Section 115JB(2)Income Tax Rules-Rule 8D(2)(ii), 8D(2)(iii)Companies Act, 1956
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3531
Income Tax Act, 1961-Section 132, 2(14)
Tribunals and Commissions24 Apr 2026Allowed
Sunita Gupta Vs Income Tax Officer, Ward 36(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3528
Income Tax Act, 1961-Section 69A
Tribunals and Commissions24 Apr 2026Allowed
Shri Chandi Ram Educational Society Vs Commissioner Of Income (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3524
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Apr 2026Allowed
Shripriya Agarwal Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3516
Income Tax Act, 1961-Section 147, 144B, 143(2), 148, 139