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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 188 of 307

Tribunals and Commissions28 Apr 2026

Khalsae-Vehicles Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3458

Income Tax Act, 1961-Section 250, 154, 143(1), 143(1)(a), 115BAB, 115BAB(7), 139(1), 139(4), 10AA, 32(1)(iia), 80JJAA, 80M, Chapter VI-A
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Tribunals and Commissions28 Apr 2026Allowed

Amish Agarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3504

Income Tax Act, 1961-Sections 28(iv), 144, 148, 148A(b), 148A(d), 149, 250Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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Tribunals and Commissions28 Apr 2026Allowed

Sarvesh Faujdar Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3496

Income Tax Act, 1961-Section 250, 144, 132, 132(4), 69A, 115BBE, 201(1)IPC-Section 34
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Tribunals and Commissions28 Apr 2026Allowed

Pradeep Kumar Agarwalla Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3448

Income Tax Act, 1961-Section 250, 143(3), 139(1), 132, 127, 143(2), 142(1), 148, 148B, 151, 153(1), 69A, 115BBE, 234A, 234B, 234C, 234, 234D, 147, 139, 142, 133A, 153A
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Tribunals and Commissions28 Apr 2026Allowed

Sanjay Gupta Vs Del-C-(52)-I

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3455

Income-tax Act, 1961-Section 250, 143(3), 144B, 48, 55(2), 55, 24(b), 234A, 234B, 234C
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Tribunals and Commissions28 Apr 2026Partly Allowed

Pradeep Kumar Agarwalla Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3456

Income Tax Act, 1961-Section 250, 143(3), 139(1), 132, 127, 143(2), 142(1), 148, 148B, 151, 153(1), 69A, 115BBE, 234A, 234B, 234C, 234, 234D, 133A, 153A, 147, 139, 142
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Tribunals and Commissions28 Apr 2026

Mridu Hari Dalmia Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3490

Income Tax Act, 1961-Section 250, 143(3), 132, 153D, 69A, 115BBE, 139(8A), 153A, 144C, 94(vii)
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Tribunals and Commissions28 Apr 2026Partly Allowed

Manoj Aggarwal Vs PCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3527

Income Tax Act, 1961-Section 263, 143, 143(2), 144B, 147, 148, 292BB
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Tribunals and Commissions28 Apr 2026

Dharmender Gotam, Income Tax Officer Vs NFAC

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3265

Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 148A, 148A(b), 251, 270A, 272A(1)(d), 272A(1), 271B, 44AB, 27313, 271A, 44AA, 133(6), 194A, 250(6), 250(4)
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