Tribunals and Commissions29 Apr 2026Allowed
Trishul Realcon (P) Ltd. Vs ACIT, Central Circle-31, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3913
Income Tax Act, 1961-Section 139(5), 148, 132, 68, 69C, 133(6), 131
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 187 of 307
Tribunals and Commissions29 Apr 2026
Anisha Sachdeva Vs Asstt. Director of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3968
Income Tax Act, 1961-Section 10B, 10B(5), 10B(8), 90, 91, 139(1), 143(1), 154, 250Income-tax Rules, 1962-Rule 128, 128(8)(1), 128(9)
Tribunals and Commissions29 Apr 2026Allowed
Florence Nightingale Educational Society Vs DCIT Central Circle 29 ARA
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3201
Income-tax Act, 1961-Section 147, 144, 12A, 132(1)
Tribunals and Commissions29 Apr 2026
Frost Falcon Distilleries Ltd. Vs Mr. Ravi DC/ACIT, Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3200
Income Tax Act, 1961-Section 143(3), 142(1), 37
Tribunals and Commissions29 Apr 2026Allowed
M/s Veer Oil & General Mills Vs ACIT Circle Karnal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3199
Income-tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions29 Apr 2026Allowed
Deepika Sharma Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3198
Income-tax Act-Section 48, 54F, 142(1), 143(2), 143(3), 144B
Tribunals and Commissions29 Apr 2026
Eduwizards Infosolutions Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3197
Income Tax Act, 1961-Section 143(3), 56(2)(viib)Income Tax Rules, 1962-Rule 11UA, 11U, 11U(b), 11U(j), sub-rule (2) of rule 11UACompanies Act, 1956-Section 224
Tribunals and Commissions29 Apr 2026
Arvind Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3196
Tribunals and Commissions29 Apr 2026
ACIT Vs Sh. Yogesh Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3984
Income-tax Act, 1961-Section 143(3), 69, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
ACIT, Circle 10(1) Vs Harish Chandra Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3190
Income Tax Act, 1961-Section 143(3), 133(6), 143(2), 143(1), 142(1), 145(2)
Tribunals and Commissions29 Apr 2026
The Kangra Co-Op. Bank Ltd. Vs Dy. Director Of Income Tax, CPC, Bengaluru
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3110
Income Tax Act, 1961-Section 250, 244A, 143(1)
Tribunals and Commissions29 Apr 2026
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3119
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5)
Tribunals and Commissions29 Apr 2026
M/s Best Agrolife Limited Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3124
Income Tax Act-Section 153, 139(1), 132, 153C, 142(1), 69C
Tribunals and Commissions29 Apr 2026
Lawuncle Chambers Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3126
Income Tax Act, 1961-Section 2(15), 80G, 80G(5), clause (iv)(B) of proviso to Section 80G(5), (i) to (v)
Tribunals and Commissions29 Apr 2026Allowed
Rajdeo Singh & Anr. Vs DCIT, Central Circle 3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3065
Income Tax Act, 1961-Section 250, 153C, 115BBE, 127, 153A, 158BC, 158BD, 153B, 153D, 148, 151, 147, 132, 142Indian Evidence Act, 1872-Section 65BInformation Technology Act, 2000-Section 65B
Tribunals and Commissions29 Apr 2026
M/s Empire Fincap (P) Ltd. Vs Principal Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3165
Income-tax Act, 1961-Section 143(3), 263, 263 Explanation 2, 56(2)(viia), 68, 69, 41(1)
Tribunals and Commissions28 Apr 2026Allowed
Vinod Jindal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3936
Income Tax Act, 1961-Section 250(6), 254, 132(1)(A), 127, 143(3), 142(1), 153A, 153D, 69A, 132, 694Constitution of India-Article 300A
Tribunals and Commissions28 Apr 2026Allowed
Sparsh India Foundation Vs Income Tax Officer (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3480
Income Tax Act-Section 2(15), 12A, 12A(a), 12AA, 12AB(1)(b), 80G, 80G(5), 80G(5)(iv)(B), 80G(5)(vi)(B), Rule 17A
Tribunals and Commissions28 Apr 2026Dismissed
DCIT Vs Euphoria Sports City Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3468
Income Tax Act, 1961-Section 132, 132A, 144, 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 151, 153A, 153C, 163Finance Act, 2021TOLA
Tribunals and Commissions28 Apr 2026
Dharampal Premchand Ltd. Vs Deputy Commissioner Of Income-tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3464
Income Tax Act, 1961-Section 69A, 68, 143(1), 143(3), 14A, 10AA