Tribunals and Commissions29 Apr 2026
ACIT Vs. M/s. Angel Promoters Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3932
Income Tax Act-Section 132, 153C, 68, 69C, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 186 of 307
Tribunals and Commissions29 Apr 2026Allowed
IILM University Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3931
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB, 12A(1)(ac), 12A(1)(ac)(ii), 12A(1)(ac)(vi), 12A(1), 2(15), 12A
Tribunals and Commissions29 Apr 2026
Monica Pahuja Vs Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3930
Income Tax Act, 1961-Section 147, 144B, 148, 148A, 143(3)Finance Act, 2021
Tribunals and Commissions29 Apr 2026Allowed
Ajay Service Station Vs ITO, Ward-58(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3929
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
Puneet Nanda Vs ITO, Ward-1
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3928
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions29 Apr 2026Allowed
Ajay Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3927
Income-tax Act, 1961-Section 144, 147, 148, 69APMLA, 2002-Section 50
Tribunals and Commissions29 Apr 2026Allowed
Ashish Garg Vs ACIT, Central Circle-2
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3926
Income Tax Act, 1961-Section 153A
Tribunals and Commissions29 Apr 2026Allowed
Moajam Ali Vs ITO, Ward 35(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3925
Income-tax Act, 1961-Section 143(1), 147, 144, 144B
Tribunals and Commissions29 Apr 2026Allowed
Shri Mahavir Pulses Private Limited Vs ACIT, CC-27
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3924
Income Tax Act, 1961-Section 132, 143(2), 144B, 147, 148
Tribunals and Commissions29 Apr 2026
Anurag Singhal Vs CIT-Appeals NFAC Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3923
Income Tax Act, 1961-Section 143, 143(3), 142(1)
Tribunals and Commissions29 Apr 2026Allowed
Naresh Kumar Tomer Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3922
Income Tax Act, 1961-Section 153A, 143(3), 69C, 250, 250(4), 250(5), 292C, 234A, 234B, 234C
Tribunals and Commissions29 Apr 2026Allowed
R. K. & Company Manpower Pvt. Ltd. Vs DCIT, Circle-9(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3986
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va), 143(1)(a), 139(1), 43B, 37Finance Act, 2021
Tribunals and Commissions29 Apr 2026Allowed
Care India Solutions for Sustainable Development Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3921
Income-tax Act, 1961-Section 12A, 80G, 11
Tribunals and Commissions29 Apr 2026Allowed
Gorja International Private Limited Vs ITO, Ward 2
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3920
Income-tax Act, 1961-Section 143(3), 143(2), 56(2)(viib), 147, 68, 234B, 234C, 234D, 143(1), 142(1)Income-tax Rules, 1962-Rule 11UA
Tribunals and Commissions29 Apr 2026
Kapoor Watch Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3969
Income Tax Act, 1961-Section 250, 147, 148, 148A(b), 148A, 148A(d), 139(1), 69C, 151, 132, 28, 69A, 151(ii), 149(1), 145(3), 69, 144, 43CA, 56(2)(viib), 115BBE, 50C, 131, 132(4A), 56Finance Act, 2021Income Tax Rules, 1962-Rule 11UA, 11UA(2), 11UAA
Tribunals and Commissions29 Apr 2026
Yamuna Trust Vs DCIT, Circle 49(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3919
Income-tax Act, 1961-Section 11, 12A, 12A(a), 143(1), 167A, 10(25), 164(1)(iv)Finance Act, 1981
Tribunals and Commissions29 Apr 2026
M/s Panacea Biotec Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3917
Income Tax Act, 1961-Section 250, 144B, 14A, 14A(2)I.T. Rules, 1962-Rule 8D, 8D(ii), 8D(2)(ii)
Tribunals and Commissions29 Apr 2026Allowed
Ram Avtar Mittal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3916
Income Tax Act-Section 148, 151
Tribunals and Commissions29 Apr 2026Partly Allowed
Tourism Finance Corporation Of India Ltd. Vs Assistant Commissioner Of Income Tax, Circle 25(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3915
Income Tax Act, 1961-Section 250, 144B, 143(3), 143(2), 14A, 143(1), 270A, 274, 143(1)(a), 154, 43B, 115P, 43, Rule 8D
Tribunals and Commissions29 Apr 2026
Sandeep Kapoor Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3914
Income Tax Act, 1961-Section 250, 147, 143(3), 139(1), 69A, 148B, 115BBE