Tribunals and Commissions29 Apr 2026Allowed
Deepak Gupta Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3894
Income Tax Act, 1961-Section 143(3), 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 185 of 307
Tribunals and Commissions29 Apr 2026Partly Allowed
Ajay Service Station Vs ITO, Ward-58(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3893
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
Ram Bhagat Hanuman Mandir Samiti Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3890
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions29 Apr 2026Allowed
XY ADS Private Limited Vs DCIT, Circle 3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3889
Income Tax Act, 1961-Section 144B
Tribunals and Commissions29 Apr 2026Allowed
Tulsi Ram Educational Trust Vs Commisisoner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3888
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions29 Apr 2026
Income Tax Officer, Gurgaon Vs. Chirag Buildtech (P) Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3887
Income-tax Act, 1961-Section 147, 144B, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions29 Apr 2026Allowed
Priceless Overseas Ltd. Amalgamated With M/S Marble City India Ltd (Now Successor) Vs ACIT, Circle 20(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3886
Income Tax Act, 1961-Section 250, 68, 143(2), 142(1), 69A, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
Sh. Pawan Kumar Jain Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3885
Income-tax Act, 1961-Section 153C
Tribunals and Commissions29 Apr 2026
ITO Vs Vishal Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3884
Income-tax Act, 1961-Section 147, 144B, 148A(b), 148A(d), 148, 69C, 115BBE
Tribunals and Commissions29 Apr 2026Allowed
Sikar Charitable Trust Vs Income Tax Officer, Ward 2(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3882
Income-tax Act, 1961-Section 143(1), 154, 11, 139(1)
Tribunals and Commissions29 Apr 2026Dismissed
DCIT Vs Hapur Pilukhuwa Development Authority
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3880
U.P. Urban Planning and Development Act, 1973Income-tax Act, 1961-Section 2(15), 11
Tribunals and Commissions29 Apr 2026Allowed
Avadh Projects Private Limited Vs DCIT Central Circle-6
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3877
Income-tax Act, 1961-143(3), 147, 148, 151
Tribunals and Commissions29 Apr 2026Dismissed
DCIT, Circle 16(1) Vs Microsoft Corporation (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3875
Income Tax Act, 1961-Section 143(3), 143(2)
Tribunals and Commissions29 Apr 2026
R. K. Lumbers Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3874
Income Tax Act, 1961-Section 143(3), 68, 115BBETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions29 Apr 2026
M/s. Shankar Metal & Alloys Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3873
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions29 Apr 2026Allowed
Piyush Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3987
Income Tax Act, 1961-Section 250, 69, 144, 69A, 143(2), 142(1)
Tribunals and Commissions29 Apr 2026Allowed
Simmtronics Infotech (P) Ltd. Vs Assistant Commissioner Of Income Tax, Circle 22(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3872
Income-tax Act, 1961-Section 147, 115BBE, 37(1)
Tribunals and Commissions29 Apr 2026Allowed
Krishi Anusandhan & Kisan Vikas Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3870
Income Tax Act, 1961-Section 80G, 80G(5)(ii)(b)(B), 12AB(1)(b)(ii)(B)
Tribunals and Commissions29 Apr 2026Dismissed
Deputy Commissioner Of Income Tax Vs Akinchan Developers Pvt Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3935
Income Tax Act, 1961-Section 143(3), 147, 143, 56(2)(viib), 68
Tribunals and Commissions29 Apr 2026
Kapoor Watch Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3934
Income Tax Act, 1961-Section 250, 147, 148, 148A, 148A(b), 148A(d), 139(1), 69C, 151, 151(ii), 132, 132(4A), 149, 28, 69A, 145(3), 131, 144, 43CA, 56(2)(viib), 115BBE, 50C, 69Finance Act, 2021Income Tax Rules, 1962-Rule 11UA, 11UA(2), 11UAA