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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 184 of 307

Tribunals and Commissions29 Apr 2026Allowed

Rajdeo Singh Vs DCIT, Central Circle 3

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3349

Income Tax Act, 1961-Section 250, 153C, 153A, 153D, 153B (Second Proviso to Clause (b)), 127, 132, 132(4), 158BD, 158BC, 115BBE, 148, 151, 147, 142(1)Information Technology Act, 2000-Section 65BIndian Evidence Act, 1872-Section 65B
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Tribunals and Commissions29 Apr 2026Allowed

Lawuncle Chambers Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3354

Income Tax Act, 1961-Section 2(15), 80G, 80G(5) (including clause (iv)(B) of the proviso), clauses (i) to (v)
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Tribunals and Commissions29 Apr 2026Allowed

KLM Steel Pipe Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3907

Income-tax Act, 1961-Section 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149A(c), 149A(d)Finance Act, 2021TOLA-Section 3(1)
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Tribunals and Commissions29 Apr 2026Allowed

Vaibhav Sharma Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3906

Income-tax Act, 1961-Section 271(1)(c), 147, 144
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Tribunals and Commissions29 Apr 2026Allowed

Rajdeo Singh Vs DCIT, Central Circle 3, New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3904

Income Tax Act, 1961-Section 250, 153C, 153A, 127, 115BBE, 158BD, 158BC, 153B, 153D, 148, 151, 147, 142(1), 132, 132(4)Indian Evidence Act, 1872-Section 65BInformation Technology Act, 2000-Section 65B
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Tribunals and Commissions29 Apr 2026Allowed

Vaibhav Sharma Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3903

Income-tax Act, 1961-Section 271(1)(c), 147, 144
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Tribunals and Commissions29 Apr 2026

Neelam Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3900

Income-tax Act, 1961-Section 143(3), 115BBE
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Tribunals and Commissions29 Apr 2026Allowed

M/s. Million Sparks Foundation Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3896

Income-tax Act, 1961-Section 143(3), 144B, 12AA, 11, 11(1), 11(2), 11(5), 139(1), 80J(6A), 80-IA(7), 148A(d), 148, 143(1), 143(2), 119, 119(2)(b)Income Tax Rules, 1962-Rule 17, 17(3), 12(2)Finance Act, 2015
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