Tribunals and Commissions30 Apr 2026Allowed
Sh. Ashutosh Agarwal Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3988
Income Tax Act, 1961-Sections 132, 132A, 148, 153A, 153C, 153D, 234A, 234B, 234C, 234D, 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 182 of 307
Tribunals and Commissions30 Apr 2026
Deepak Vats Vs. CIT-A
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3339
Income Tax Act, 1961-Section 147 r.w.s 144B, 148
Tribunals and Commissions30 Apr 2026Partly Allowed
YKK India Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3340
Income Tax Act, 1961-Section 143(3), 144C(3), 144B
Tribunals and Commissions30 Apr 2026Dismissed
M/s. Double Tree by Hilton Hotel, Agra (a unit of Archer Hospitality Pvt. Ltd.), Kanpur Vs Additional Commissioner of Income Tax (TDS), Kanpur
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3341
Income-tax Act, 1961-Section 271C
Tribunals and Commissions30 Apr 2026Allowed
M/s Daffodills Pharmaceuticals Ltd. Vs DCIT, Circle 1(1)(1), Meerut
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3342
Income Tax Act, 1961-Section 139(1), 142, 143(2), 143(3), 144B, 147, 148, 151, 153A, 153C, 197, 250Income Declaration Scheme, 2016-Section 183, 184, 185, 187, 197(b)
Tribunals and Commissions30 Apr 2026
Nirmal Kishore Jain Vs Addl./Joint/Dy./Asstt. Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3343
Income Tax Act-Section 54F
Tribunals and Commissions30 Apr 2026Partly Allowed
M/s. P.P. Jewellers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3344
Income-tax Act, 1961-Section 147, 143(3), 142(1), 68, 145(3), 80G, 115BBE
Tribunals and Commissions30 Apr 2026Dismissed
Dy. CIT, Central Circle-1, Noida Vs Starcity Buildcon Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3345
Income Tax Act, 1961-Section 147, 143(3), 132, 68, 115BBE, 250(4), 250(5), 133(6), 246, Rule 46AFinance Act, 2022PMLA
Tribunals and Commissions30 Apr 2026Allowed
Sh. Arjun Singh Vs PCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3346
Income-tax Act, 1961-Section 143(3), 263, 2(14)
Tribunals and Commissions30 Apr 2026Dismissed
Assistant Commissioner Of Income Tax, Circle-13(1) Vs Deepak Gupta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3347
Income Tax Act, 1961-Section 143(3), 143(1), 68, 133(6), 115BBE
Tribunals and Commissions30 Apr 2026Partly Allowed
ACIT Vs Esajv D Art Indo India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3348
Income Tax Act, 1961-Section 143(3), 132, 139(1), 5Company's Act 1956
Tribunals and Commissions30 Apr 2026Allowed
M/s. Grand Realcon Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3350
Income-tax Act, 1961-Section 147, 148, 143(3)
Tribunals and Commissions30 Apr 2026Disposed Of
M.S. Roohani Satsang Society, Chandigarh Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3118
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions30 Apr 2026
Ravinder Juneja Vs New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3120
Tribunals and Commissions30 Apr 2026
ILD Housing Projects Private Limited Vs Commissioner Of Income Tax (Appeals), Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3121
Income Tax Act-Section 249, 154
Tribunals and Commissions30 Apr 2026
Purshotam Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3122
Income-tax Act, 1961-Section 147, 144B, 56(2)(ix), 69A, 148, 148A(b), 148A(d), 151, 151(1), 151(ii)Finance Act, 2021
Tribunals and Commissions30 Apr 2026
Pritam Singh Vs ITO Ward-3 Panipat
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3123
Income-tax Act, 1961-Section 143(3), 147, 148, 139, 143(2), 250
Tribunals and Commissions30 Apr 2026
M/s Medway Educational Consultant Private Limited Vs AO Ward17(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3125
Income-tax Act, 1961-Section 144B, 143(2), 69C, 68, 250
Tribunals and Commissions30 Apr 2026Allowed
Social Welfare Public Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3157
Income Tax Act, 1961-Section 11, 12A, 12A(1)(ac)(iii), 12AA, 12AB, 12AB(1)(b)(ii)(B), 12AB(4), 60 to 63, 61, 62(1)(i), 80G
Tribunals and Commissions30 Apr 2026
M/s. Samvardhinee Nyas Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3156
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(ac)(ii), 12AB, 12A, 12AB(1)(ac)(iii), 12AB(1)(ac(iii)Limitation Act, 1963-Section 5, 51