Tribunals and Commissions30 Apr 2026Allowed
Ravinder Juneja Vs E-Assessment Unit, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3275
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 181 of 307
Tribunals and Commissions30 Apr 2026Allowed
Pritam Singh Vs ITO Ward-3 Panipat
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3274
Income-tax Act, 1961-Section 143(3), 147, 148, 139, 143(2), 250
Tribunals and Commissions30 Apr 2026Allowed
Purshotam Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3273
Income-tax Act, 1961-Section 147 read with Section 144B, 151(1), 151(ii), 148, 56(2)(ix), 69A, 148A(b), 148A(d), 151(i), 151Finance Act, 2021
Tribunals and Commissions30 Apr 2026Allowed
M/s. Samvardhinee Nyas Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3272
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(ac)(ii), 12AB, 12A, 12AB(1)(ac)(iii)Limitation Act of 1963-Section 5, 51
Tribunals and Commissions30 Apr 2026
SWR Belting (India) Private Limited Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3271
Tribunals and Commissions30 Apr 2026Allowed
Social Welfare Public Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3270
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(b)(ii)(B), 12AB(4), 11, 60 to 63, 61, 62(1)(i), 12A, 12AA
Tribunals and Commissions30 Apr 2026Allowed
Lokesh Mittal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3869
Income Tax Act, 1961-Section 250, 69A, 139(1), 44AD, 144, 250(2)(a)
Tribunals and Commissions30 Apr 2026Partly Allowed
Neelkhanth Township Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3269
Income Tax Act, 1961-Section 153A, 143(3), 68, 115BBE, 234B, 234C, 271AAC, 142, 131, 132, 132(4), 127, 143(2), 10Companies ActFinance Act, 2022
Tribunals and Commissions30 Apr 2026Allowed
Deepak Kumar Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3268
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions30 Apr 2026
Swati Seksaria Vs Income Tax Officer, Ward-(49) (93), Assessment Unit, Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3267
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions30 Apr 2026Allowed
Rakesh Trisal Vs Deputy Commissioner Of Income Tax, Central Circle-27, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3266
IT Act-Section 153C, 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A, 132
Tribunals and Commissions30 Apr 2026Allowed
Sh. Pramod Kumar Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3264
Income-tax Act, 1961-Section 144, 271AAC1
Tribunals and Commissions30 Apr 2026Allowed
Mohd. Tazeem Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3263
Income-tax Act, 1961-Section 147
Tribunals and Commissions30 Apr 2026Dismissed
Sai Krishna Associates Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3262
Income Tax Act, 1961-Section 250, 12AB, 12A(1)(ac)(ii)
Tribunals and Commissions30 Apr 2026Dismissed
Assistant Commissioner Of Income Tax Vs Degolyer And Macnaughton Corporation
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3261
Income-tax Act-Section 44BB, 90(2)
Tribunals and Commissions30 Apr 2026Partly Allowed
Shree Jaina Rice Estates Pvt. Ltd. Vs DCIT, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3260
Income-tax Act, 1961-Section 143(3), 37(1)
Tribunals and Commissions30 Apr 2026Allowed
Rajesh Thapar & Sons HIF Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3259
Income-tax Act, 1961-Section 250, 143(3), 147, 148, 148A, 148A(b), 148A(d), 149, 151(i), 151(ii), 153, 68, 69C, 115BBE, 139, 10(38)
Tribunals and Commissions30 Apr 2026Dismissed
Income Tax Officer Vs Rainbow Diamonds Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3336
Income Tax Act-Section 143(3)
Tribunals and Commissions30 Apr 2026Partly Allowed
Neelkhanth Township Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-26, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3337
Income Tax Act, 1961-Section 10(23FB), 68, 115BBE, 127, 131, 132, 132(4), 142, 143(2), 143(3), 153A, 234B, 234C, 271AACFinance Act, 2022Companies Act
Tribunals and Commissions30 Apr 2026
Modi Ocean Mobility Software Solutions LLP Vs CIT(A), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3338
Income Tax Act, 1961-Section 272A(1)(d), 148A(d), 148A(b), 148, 151A, 144B, 271A(1)(d)