COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 179 of 307

Tribunals and Commissions06 May 2026Partly Allowed

Ebro India Pvt. Ltd. Vs ACIT, Circle 7(1), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3798

Income-tax Act, 1961-Section 143(1), 143(2), 142(1), 68, 143(3)

Tribunals and Commissions06 May 2026

Sunny Yadav Vs DCIT, Central Circle, Noida

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3797

Income Tax Act, 1961-Section 250, 143(2)

Tribunals and Commissions06 May 2026

Boeing India Defense Private Limited Vs DCIT, Circle 4 (2)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3790

Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 234A, 234B, 234C, 270A

Tribunals and Commissions06 May 2026Dismissed

ACIT, Income Tax Department, New Delhi Vs Tumlare Software Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3789

Income Tax Act, 1961-Section 143(3), 271B, 143(2), 44AB, 192, 194J, 194C, 40(a)(ia), 40A(2)(b), 139(5), 142(1), 144B

Tribunals and Commissions06 May 2026Dismissed

ASR Wines (P) Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3788

Income Tax Act, 1961-Section 250, 143(3), 68, 234A, 234B, 234D

Tribunals and Commissions06 May 2026

Manish Mahendru Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3787

Tribunals and Commissions06 May 2026

Rameshwar Prashad Sharma Vs JCIT, Range-39, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3213

Income Tax Act, 1961-Section 250, 269SS, 269T, 271D, 271E, 273B, 274, 143(1)(a), 143(3), 147

Tribunals and Commissions06 May 2026Partly Allowed

TBEA Shandong Luneng Taishan Cable Co. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3219

Income-tax Act, 1961-Section 144C(13), 144C, 147, 148A(d), 148, 148A(b), 149, 151(ii)

Tribunals and Commissions06 May 2026Allowed

Jagdeep Singh Gill Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3091

Income Tax Act, 1961-Section 250, 132, 132(1), 132(4), 132(4A), 132A, 133A, 115BBE, 292C, 139, 142, 142(1), 143, 143(2), 143(3), 147, 148 (including Explanation 2), 148A, 148B, 149, 151, 153A to 153DFinance Act, 2008Finance Act, 2021

Tribunals and Commissions06 May 2026

Income Tax Officer Vs Western Developers Private Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3092

Income Tax Act, 1961-Chapter XII-B, Section 139(1), 143(1), 250, 115BAA, 115BAA(1), 115BAA(2), 115BAB, 115BBA, 115JAA, 115JB, 115JB(5A)Taxation Laws (Amendment) Ordinance, 2019

Tribunals and Commissions06 May 2026

Amitabh Tayal Vs ITO, Ward 61(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3095

Income Tax Act, 1961-Section 271AAC(1), 250, 69D, 151, 151(i), 148, 151(ii)

Tribunals and Commissions06 May 2026

Delite Buildwell Private Limited Vs The Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3097

Income Tax Act, 1961-Section 250

Tribunals and Commissions06 May 2026

Prem Kumar Vs Income Tax Officer, Ward 2(3)(2), Bulandshahr

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3099

Income-tax Act, 1961-Section 144

Tribunals and Commissions06 May 2026

Ram Babu Ambavta Vs ITO, Ward 3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3101

Tribunals and Commissions06 May 2026

M/S V R Procurement Corporation Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3102

Income Tax Act, 1961-Section 250, 253(5)Limitation Act-Section 5

Tribunals and Commissions06 May 2026

Subhash Chander Khaneja Vs DCIT, Assessment Unit, Income Tax Department, Circle 52(1), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3103

Income Tax Act, 1961-Section 250, 69A, 147, 143(2), 149, 148TOLA

Tribunals and Commissions06 May 2026

Rishi Aggarwal Vs The Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3104

Income Tax Act, 1961-Section 250, 154, 143(3), 153C, 249(3)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI

Tribunals and Commissions06 May 2026

Swati Kkatyal Vs Assistant Commissioner of Income Tax, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3105

Income Tax Act, 1961-Section 144B, 143(3), 48, 69, 271AAC(1), 270A, 139(1), 139(5), 10(13A), 10(14)(i), 10(14)(ii), 10(14), 54F, 115BBE

Tribunals and Commissions06 May 2026

Piya Seth Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3108

Income Tax Act, 1961-Section 250, 44AD, 151, 148A(d), 148, 143(2)

Tribunals and Commissions06 May 2026

Ankit Keyal Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3109

Income Tax Act, 1961-Section 250