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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 178 of 307

Tribunals and Commissions06 May 2026Dismissed

DCIT Vs Aditya Tapuriah

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3763

Income-tax Act, 1961-Section 153C, 132, 153A
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Tribunals and Commissions06 May 2026Dismissed

DCIT Vs Devesh Singh

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3761

Income-tax Act, 1961-Section 132, 153A, Explanation 1 to Section 153A, 153C
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Tribunals and Commissions06 May 2026Allowed

Rama Garg Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3767

Income-tax Act, 1961-Section 132, 153A (Explanation 1), 153C, 153D
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Tribunals and Commissions06 May 2026Partly Allowed

Abhishek Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3766

Income Tax Act, 1961-Section 250, 153A, 143(3), 132, 69A, 153C, 147, 148
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Tribunals and Commissions06 May 2026

Amit Katyal Vs DCIT, CC – 27

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3804

Income-tax Act, 1961-Section 132, 153A, 143(2), 142(1), 131(1A), 69A, 153C, 56(2)(ii), 56(2)(v)
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Tribunals and Commissions06 May 2026Partly Allowed

Parvinder Singh Taneja Vs. DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3802

Income Tax Act, 1961-Section 250, 143(3), 147, 69A, 69B, 69C, 115BBE, 132(4), 132(4A), 56(2)(v), 56(2)(viib), 148B, 60A, 69, 23(3)Constitution of India-Article 136Gold Control Act
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Tribunals and Commissions06 May 2026Allowed

Yogendra Raj Singhvi Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3800

Income Tax Act, 1961-Section 250, 153C, 143(3), 132, 132(1), 132(3), 132(4), 133(6), 153A, 69A, 68, 2(42A), 234A, 2348, 234C
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Tribunals and Commissions06 May 2026Allowed

Firoz Alam Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3799

Income Tax Act, 1961-Section 68, 139, 143(2), 144B, 147, 148
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