Tribunals and Commissions08 May 2026
Bhanu Pratap Singh Vs. ITO Ward-1(5) Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3114
Income-tax Act, 1961-Section 147, 144, 69, 148, 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 177 of 307
Tribunals and Commissions08 May 2026
Monika Garg Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3117
Income Tax Act, 1961-Chapter VI, Section 120, 132, 142(1), 143(2), 143(3), 147, 148, 153A, 153A(1)
Tribunals and Commissions07 May 2026
Dwelling Appliances Private Limited (Previously known as Adneet Trade Links Private Limited) Vs Income Tax Officer, Ward-1(3), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3307
Income-tax Act, 1961-Section 250, 143(3), 253(3), 143(2), 142(1), 69A, 250(6), 250(4)
Tribunals and Commissions07 May 2026
Vipin Kumar Sharma Vs DCIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3783
Income Tax Act, 1961-Section 147, 143(3), 37
Tribunals and Commissions07 May 2026Allowed
Nzenius Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3782
Income-tax Act, 1961-Section 12A(1)(ac)(i), 80G
Tribunals and Commissions07 May 2026Allowed
Mahesh Trivedi Vs DCIT, Central Circle 18, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3212
Tribunals and Commissions07 May 2026
Vipin Kumar Sharma Vs DCIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3060
Income Tax Act, 1961-Section 147, 143(3), 37
Tribunals and Commissions07 May 2026
Mahesh Trivedi Vs DCIT, Central Circle 18, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3175
Tribunals and Commissions06 May 2026Partly Allowed
Parvinder Singh Taneja Vs. DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3805
Income Tax Act, 1961-Section 250, 147, 143(3), 69A, 69B, 115BBE, 69C, 69, 132(4), 56(2)(v(a), 56(2)(v), 60A, 148B, 56(2)(viib), 132(4A), 23(3)Constitution of India-Article 136Gold Control Act
Tribunals and Commissions06 May 2026Allowed
Prem Kumar Vs Income Tax Officer, Ward 2(3)(2), Bulandshahr
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3550
Income-tax Act-Section 147, 144
Tribunals and Commissions06 May 2026Allowed
Mohd. Tauhid Alam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3544
Income Tax Act, 1961-Section 144, 148, 148A(d), 68
Tribunals and Commissions06 May 2026Allowed
Ram Babu Ambavta Vs ITO, Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3722
Tribunals and Commissions06 May 2026Allowed
Jagdeep Singh Gill Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3781
Income Tax Act, 1961-Section 250, 132, 132(1), 132(4), 132(4A), 115BBE, 292C, Explanation 2 to Section 148, 148, 148A, 148B, 143(2), 143(3), 147, 149, 151, 133A, 133A(2A), 153A to 153D, 1534, 142(1), 139, 132AFinance Act, 2008Finance Act, 2021
Tribunals and Commissions06 May 2026
Pratap Arora Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3780
Income Tax Act, 1961-Section 250, 68
Tribunals and Commissions06 May 2026Partly Allowed
Ankit Keyal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3779
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026
Income Tax Officer Vs Western Developers Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3778
Income Tax Act, 1961-Section 250, 143(1), 115BAA, 115BAB, 115JB, 115JAA, 115BBA, 1158AA, 1158, 139(1), Chapter XII-BTaxation Laws (Amendment) Ordinance, 2019
Tribunals and Commissions06 May 2026
Amitabh Tayal Vs ITO, Ward 61(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3777
Income Tax Act, 1961-Section 69D, 148, 151(i), 151(ii), 250, 271AAC(1)TOLA
Tribunals and Commissions06 May 2026Allowed
Delite Buildwell Private Limited Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3776
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026Allowed
Subhash Chander Khaneja Vs DCIT, Assessment Unit, Income Tax Department, Circle 52(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3775
Income Tax Act, 1961-Section 250, 69A, 147, 143(2), 149TOLA
Tribunals and Commissions06 May 2026Partly Allowed
Fourseven Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3774
Income Tax Act, 1961-Section 272A(1)(d), 250, 68, 69, 69A, 27A(1)(d)Rule 46A