Tribunals and Commissions11 May 2026
M/s. Sunanda Polymers Vs. NFAC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3856
Income-tax Act, 1961-Section 270A, 270A(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 175 of 307
Tribunals and Commissions11 May 2026Dismissed
Income Tax Officer Vs Sh. Rahul
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3188
Income-tax Act, 1961-Section 143(3), 68, 69C
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3182
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer, Ward 49(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3181
Tribunals and Commissions11 May 2026
Clematis Tiles Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3089
Income Tax Act, 1961-Section 250
Tribunals and Commissions11 May 2026Dismissed
Income Tax Officer Vs Sandeep
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3126
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions08 May 2026Allowed
Sangeeta Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3649
Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions08 May 2026Allowed
Katyaini Images India Private Limited Vs ITO, Ward 14(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3648
Income Tax Act, 1961-Section 147, 144, 68
Tribunals and Commissions08 May 2026
V C Trading Vs Faceless Assessment Unit
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3694
Income-tax Act, 1961-Section 144, 144B, 147, 148, 69C, 115BBE, 234B, 250
Tribunals and Commissions08 May 2026Allowed
Dusshyant Arya Vs Del-C-(76)-1 Income Tax Department, Delhi, New Delhi-110092
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3693
Income Tax Act, 1961-Section 143(3), 144B, 132(4), 143(2), 250Indian Evidence Act, 1872-Section 65B(4)
Tribunals and Commissions08 May 2026
Usha Singh Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3738
Income-tax Act-Section 147, 144, 144B
Tribunals and Commissions08 May 2026Allowed
Zeal Buildwell Private Limited Vs DCIT, Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3737
Tribunals and Commissions08 May 2026Allowed
Monika Garg Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3736
Income Tax Act, 1961-Section 120, 132, 142(1), 143(2), 143(3), 147, 148, 153A, 153A(1)
Tribunals and Commissions08 May 2026Allowed
Bhanu Pratap Singh Vs ITO Ward-1(5) Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3734
Income-tax Act, 1961-Section 147, 144, 69, 148, 250
Tribunals and Commissions08 May 2026Allowed
Parvesh Kumar Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3733
Income-tax Act, 1961-Section 69, 147, 144B, 148, 250
Tribunals and Commissions08 May 2026Dismissed
M/s Indo Count Industries Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3731
Tribunals and Commissions08 May 2026Allowed
Rajeev Attar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3730
Income-tax Act, 1961-Section 250, 143(3), 143(2), 68, 115BBEIncome-tax Rules, 1962-Rule 46A
Tribunals and Commissions08 May 2026Partly Allowed
Jasjit Singh Chhabra Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3729
Incometax Act, 1961-Section 147, 144B
Tribunals and Commissions08 May 2026Partly Allowed
Navnirman Infra Engineering Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3759
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions08 May 2026
Smridhi Aggarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3758
Income Tax Act-Section 153C, 143(3), 56(2)(ix), 69A, 132, 56(2)(x), 56(ii)(ix)