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Judgment
3 paragraphs · 79 words
PER YOGESH KUMAR, U.S. JM:
The captioned appeals are filed by the Assessee against the orders of Ld. Commissioner of Income Tax (Appeals) , Delhi-44 (‘Ld. CIT(A)’ for short), dated 01/02/2026 for Assessment Year 2011-12, dated 30/01/2026 for Assessment Year 2014-15 and 30/01/2026 for Assessment Year 2015-16 respectively.
2.
The Ld. Counsel for the Assessee sought for withdrawal of the captioned Appeals. Recording the submission of the Ld. Counsel for the Assessee, the captioned Appeals are dismissed as withdrawn.