Tribunals and Commissions12 May 2026Allowed
Bausch and Lomb India Pvt. Ltd. Vs DCIT, Circle -4(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3701
Income-tax Act, 1961-Section 271AA, 92B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 174 of 307
Tribunals and Commissions12 May 2026Allowed
Kewalam Charitable Trust Vs. CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3210
Income Tax Act, 1961-Section 12A, 12A(1)(ac), 12A(1)(ac)(iii), 12AB, 12AB(1)(b)(ii)BIndian Trust ActCPC-Section 92
Tribunals and Commissions12 May 2026Allowed
M/s Om Sai Logistics Vs ITO Ward-3 (1) Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3209
Income-tax Act, 1961-Section 147 read with Section 144B, 148, 250
Tribunals and Commissions12 May 2026
S.R. Ashok & Associates Private Limited Vs DCIT/ACIT,Circle-22(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3186
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions12 May 2026
M/s Om Sai Logistics Vs ITO Ward-3 (1) Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3088
Income-tax Act, 1961-Section 147 read with Section 144B, 148, 250
Tribunals and Commissions12 May 2026
Kewalam Charitable Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3090
Income Tax Act, 1961-Section 12A, 12A(1)(ac), 12A(1)(ac)(iii), 12AB, 12AB(1)(b)(ii)BIndian Trust ActCPC-Section 92
Tribunals and Commissions12 May 2026
M/s. Fortune GSJ Inframart Pvt. Ltd. Vs Income Tax Officer Ward – 9(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3123
Income Tax Act, 1961-Section 250, 271(1)(b), 271F
Tribunals and Commissions12 May 2026
Sunita Vs ITO, Ward 2
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3061
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions12 May 2026
Raju Yadav Vs. ITO, Rewari (JAO)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3140
Income Tax Act, 1961-Section 144, 144B, 147, 251(1)(a)
Tribunals and Commissions12 May 2026
S.R. Ashok & Associates Private Limited Vs DCIT/ACIT,Circle-22(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3138
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions11 May 2026Dismissed
Income Tax Officer Vs Sandeep
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3460
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions11 May 2026Allowed
Shri Varun Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3515
Income-tax Act, 1961-Section 250, 147, 144B, 148, 143(2), 142(1), 69C, 80C, Chapter VI-A, 44AD
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3551
Tribunals and Commissions11 May 2026
ACIT Vs Wellisen Nutraceuticals Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3700
Income-tax Act, 1961-Section 143(3), 69, 32, 32(1), Explanation 3 to Section 32(1), 2(11), 48, 49, 49(1), 50, 55Finance Act, 2021
Tribunals and Commissions11 May 2026Partly Allowed
Clematis Tiles Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3699
Income Tax Act, 1961-Section 250
Tribunals and Commissions11 May 2026Dismissed
The A.C.I.T Vs. Rani Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3698
Income-tax Act, 1961-Section 250, 153A, 153CITAT Rules-Rule 18(6)
Tribunals and Commissions11 May 2026
Tryshoera India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3697
Income Tax Act, 1961-Section 143(3), 143(2), 14A read with Rule 8D, 234A/234B/234C/234D, 271(1)(c)
Tribunals and Commissions11 May 2026
M/s. S.S. Infrastructure Vs ACIT, Central Circle-31, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3696
Income-tax Act, 1961-Section 153C
Tribunals and Commissions11 May 2026Allowed
M/s. Sowgood Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3695
Income-tax Act, 1961-Section 2(15), 10(23C), 11, 11(7), 12A, 12A(1)(ac)(iv), 12AB, 12AB(1)(b)(ii)(B), 194JB
Tribunals and Commissions11 May 2026Dismissed
ACIT Vs Sh. Tarun Tulsian
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3851
Income-tax Act, 1961-Section 143(3), 68, 145A